Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
ITO 9(1)(3), MUMBAI vs ANCHOR RESIDENCY P.LTD, MUMBAI
ITA 4407/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
GENOM BIOTECH PVT LTD.,MUMBAI vs ACIT CC -40, MUMBAI
ITA 4656/MUM/2014[2003-04]Status: DisposedITAT MumbaiAY 2003-04
BLUEBERRY TRADING COMPANY P.LTD,MUMBAI vs DCIT 3(1), MUMBAI
ITA 2388/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BHIKHUBAHI D TOPIWALA HUF,MUMBAI vs ACIT WD 21(1), MUMBAI
ITA 1537/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT 3(1), MUMBAI vs EDELWEISS CAPITAL LTD, MUMBAI
ITA 7797/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
MR.M RAMESH,CHIKKABALLAPUR vs INCOME TAX OFFICER WARD-1, CHIKKABALLAPUR
ITA 394/BANG/2018[2014-15]Status: DisposedITAT BangaloreAY 2014-15
MR.M.RAMESH,CHIKKABALLAPUR vs INCOME TAX OFFICER WARD-1, CHIKKABALLAPUR
ITA 393/BANG/2018[2013-14]Status: DisposedITAT BangaloreAY 2013-14
MR.M RAMESH,CHIKKABALLAPUR vs INCOME-TAX OFFICER,WARD-1, CHIKKABALLAPUR, CHIKKABALLAPUR
ITA 392/BANG/2018[2012-13]Status: DisposedITAT BangaloreAY 2012-13
MR. M.RAMESH,CHIKKABALLAPUR vs INCOME-TAX OFFICER,WARD-1, CHIKKABALLAPUR
ITA 391/BANG/2018[2011-12]Status: DisposedITAT BangaloreAY 2011-12
MR.M RAMESH,CHIKKABALLAPUR vs INCOME TAX OFFICER WARD-1, CHIKKABALLAPUR
ITA 390/BANG/2018[2010-11]Status: DisposedITAT BangaloreAY 2010-11
MR.M RAMESH,CHIKKABALLAPUR vs INCOME-TAX OFFICER,WARD-1, CHIKKABALLAPUR, CHIKKABALLAPUR
ITA 389/BANG/2018[2009-10]Status: DisposedITAT BangaloreAY 2009-10
SRI.K.VENKIDUSWAMI,TAMILNADU vs THE INCOME TAX OFFICER WARD-14(5), BANGALORE
ITA 383/BANG/2018[2010-11]Status: DisposedITAT BangaloreAY 2010-11
SHRI MUNGSMURI DHRUVA,BANGALORE vs THE INCOME TAX OFFICER WARD-5(3)(5), BANGALORE
ITA 338/BANG/2018[2013-14]Status: DisposedITAT BangaloreAY 2013-14
PR COMMISSIONER OF INCOME TAX JAIPUR-II vs MS COMPUCOM TECHNOLOGIES PVT LTD
ITA/85/2018ITAT Rajasthan
PR COMMISSIONER OF INCOME TAX JAIPUR-II vs SMT MANJU BANSAL
ITA/83/2018ITAT Rajasthan
PR COMMISSIONER OF INCOME TAX-I vs M/S RATAN TEXTILES PVT LTD
ITA/286/2017ITAT Rajasthan
PR COMMISSIONER OF INCOME TAX JAIPUR-II vs M/S RAJASTHAN RENEWABLE ENERGY COR LTD
ITA/10/2018ITAT Rajasthan
PRINCIPLE COMMISSIONER OF INCOME TAX-I vs SHRI MAHENDRA RAJNIKANT ZAVERI
ITA/42/2018ITAT Rajasthan
M/S.MALABAR SANDS AND STONES (P) LTD. vs THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), KOCHI
WP(C)/8378/2018ITAT Kerala
M/S.OTTAPPALAM SERVICE CO OPERATIVE BANK LTD. vs THE INCOME TAX OFFICER
WP(C)/8512/2018ITAT Kerala
TRAVANCORE SUGARS AND CHEMICALS LTD. vs THE ADDL.COMMISSIONER OF INCOME TAX
WP(C)/34672/2007ITAT Kerala
M/S. KATAMPAZHIPURAM SERVICE CO-OP. BANK LTD. vs THE INCOME TAX OFFICER
WP(C)/8411/2018ITAT Kerala
M/S. CHALISSERY SERVICE CO-OP. BANK LTD. vs THE INCOME TAX OFFICER
WP(C)/8506/2018ITAT Kerala
M/S THIRUMITTACODE SERVICE CO-OP. BANK LTD vs THE INCOME TAX OFFICER
WP(C)/8472/2018ITAT Kerala
THE ELAPPULLY SERVICE CO-OPERATIVE BANK LIMITED vs THE INCOME TAX OFFICER, PALAKKAD
WP(C)/8521/2018ITAT Kerala
QX KPO SERVICES PVT LTD vs DEPUTY COMMISSIONER OF INCOME TAX
SCA/22599/2017ITAT Gujarat
COMMISSIONER OF INCOME TAX-(EXEMPTIONS) vs VISHWESHRAIYA EDUCATIONAL TRUST
ITA/697/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE COMMISSIONER OF INCOME TAX, vs M/S AL- AMEEN EDUCATIONAL TRUST
ITA/199/2013ITAT Kerala
M/S TULIP GLOBAL PVT LTD vs COMMISSIONER OF INCOME TAX JAIPUR
ITA/352/2017ITAT Rajasthan
PR COMMISSIONER OF INCOME TAX-I JAIPUR vs M/S PANCHSHEEL COLONIZERS PVT LTD
ITA/2/2018ITAT Rajasthan