Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
ACIT CIR 7(1)(2), MUMBAI vs LAXMI VENTURE (INDIA) LTD, MUMBAI
ITA 6379/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT, CIR.-15(1)(2), MUMBAI vs C. U. INSPECTIONS (I) PVT. LTD., MUMBAI
ITA 4970/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
MEGA BOLLOYWOOD P.LTD,MUMBAI vs ACIT CEN CIR 21, MUMBAI
ITA 3377/MUM/2016[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ADISHWAR K. JAIN,THANE vs COMM OF INCOME TAX 26, MUMBAI
ITA 3389/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO (TDS) 3 (4), MUMBAI vs VODAFONE ESSAR LTD, MUMBAI
ITA 4808/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO (OSD) (TDS) 3(1), MUMBAI vs VODAFONE ESSAR LTD ( NOW KNOWN AS VODAFONE INDIA LTD), MUMBAI
ITA 5293/MUM/2012[2000-01]Status: DisposedITAT MumbaiAY 2000-01
ITO (OSD) (TDS) 3(1), MUMBAI vs VODAFONE ESSAR LTD ( NOW KNOWN AS VODAFONE INDIA LTD), MUMBAI
ITA 4638/MUM/2012[2001-02]Status: DisposedITAT MumbaiAY 2001-02
VODAFONE INDIA LTD. (FORMERLY KNOWN AS VODAFONE ESSAR LTD.),MUMBAI vs I.T.O. (OSD) (TDS) RG. 3(1), MUMBAI
ITA 4511/MUM/2012[2000-2001]Status: DisposedITAT MumbaiAY 2000-2001
M/S. BANASHANKARI CREDIT CO-OPERATIVE SOCIETY LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(4), BENGALURU
ITA 2874/BANG/2017[2014-15]Status: DisposedITAT BangaloreAY 2014-15
M/S.MERCEDES-BENZ RESEARCH & DEVELOPMENT PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1645/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
INCOME TAX OFFICER,MUMBAI vs VENKATESH PREMISES COOP.STY.LTD
C.A. No.-002706-002706 - 2018ITAT SC
HON'BLE MR. JUSTICE NAVIN SINHA
M/S. KOPPAM SERVICE CO-OP . BANK LTD. vs THE INCOME TAX OFFICER
WP(C)/7981/2018ITAT Kerala
M/S. AMBALAPPARA SERVICE CO-OPERATIVE BANK LTD vs THE INCOME TAX OFFICER
WP(C)/8050/2018ITAT Kerala
KOZHIKODE DAYA HOSPITALS PVT. LTD. vs THE INCOME TAX OFFICER
WP(C)/7974/2018ITAT Kerala
THE MANNARKKAD CO-OP AGRICULTURAL & RURAL DEVELOPMENT BANK LTD. vs THE INCOME TAX OFFICER, PALAKKAD
WP(C)/7987/2018ITAT Kerala
MATHEW K. CHERIAN vs THE ASSISTANT COMMISSIONER OF INCOME TAX
WP(C)/8016/2018ITAT Kerala
INDIAN MACHINE TOOLS AND MANUFACTURERS ASSOCIATION MUMBAI. vs THE DIRECTOR OF INCOME TAX (E) MUMBAI.
ITR/104/2000ITAT Bombay
Commissioner Of Income Tax vs Shri Santosh Kumar Gupta
ITA/54/2018ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE SANJAY YADAV
THE COMMISSIONER OF INCOME TAX -EXEMPTION vs PHD CHAMBER OF COMMERCE AND INDUSTRY
ITA/280/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
MANILAL DAYALJI & COMPANY,DHAMTARI(C.G) vs THE CIT, RAIPUR (CG)
ITA 32/BIL/2014[2009-10]Status: DisposedITAT RaipurAY 2009-10
I.T.O. WARD -1(2), RAIPUR (CG) vs M/S RCP INFRATECH PVT.. LTD, RAIPUR (CG)
ITA 273/BIL/2014[2011-12]Status: DisposedITAT RaipurAY 2011-12
DY.C.I.T, CENTRAL CIR., RAIPUR vs SHRI SUMIT DAGA, RAIPUR (CG)
ITA 224/BIL/2014[2012-13]Status: DisposedITAT RaipurAY 2012-13
M/S. PUBMATIC INDIA PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 655/PUN/2017[2012-13]Status: DisposedITAT PuneAY 2012-13
M/S. PRINCIPAL GLOBAL SERVICES PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 482/PUN/2017[2012-13]Status: DisposedITAT PuneAY 2012-13
SANJEET RAJENDRA GUGALE,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 386/PUN/2017[2013-14]Status: DisposedITAT PuneAY 2013-14
BIPIN ENGINEERS PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1143/PUN/2016[2010-11]Status: DisposedITAT PuneAY 2010-11
BIPIN ENGINEERS PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1142/PUN/2016[2009-10]Status: DisposedITAT PuneAY 2009-10
SHOUKAT ALLABKSHA BAGWAN,ICHALKARANJI vs JOINT COMMISSIONER OF INCOME-TAX,
ITA 1087/PUN/2016[2012-13]Status: DisposedITAT PuneAY 2012-13
SHOUKAT ALLABKSHA BAGWAN,ICHALKARANJI vs JOINT COMMISSIONER OF INCOME-TAX,
ITA 1086/PUN/2016[2011-12]Status: DisposedITAT PuneAY 2011-12
THE UNIQUE ACADEMY,PUNE vs ADDITIONAL COMMISSIONER OF INCOME-TAX,
ITA 1034/PUN/2016[2011-12]Status: DisposedITAT PuneAY 2011-12
