ITAT Visakhapatnam Bench
4,022 judgments
THE VISAKHAPATNAM PORT TRUST EMPLOYEES CREDIT CO-OPERATIVE SOCIETY ,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI BALAKRISHNAN S. (Accountant Member)
DURGARAJA VEERAROUTHULA,KAKINADA vs INCOME TAX OFFICER, WARD - 1, KAKINADA
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI BALAKRISHNAN S. (Accountant Member)
JONNALAGADDA LAKSHMI AMRUTHAVALLI,VIJAYAWADA vs INCOME TAX OFFICER, WARD-3(1), VIJAYAWADA
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI BALAKRISHNAN S. (Accountant Member)
JAGGARAO BANDARU,PADERU vs INCOME TAX OFFICER, WARD-2(5), VISAKHAPATNAM
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI BALAKRISHNAN S. (Accountant Member)
KAIGALA SURYACHANDRA RAO,TALLAPUDI vs IINCOME TAX OFFICER, WARD-1, TANUKU
THE CHEBROLE LARGE SIZED CO-OP SOCIETY LIMITED,NARAYANAPURAM vs INCOME TAX OFFICER, WARD-1, ELURU
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI BALAKRISHNAN S. (Accountant Member)
KONTHALA RAJENDRA PRASAD,ANAKAPALLI vs INCOME TAX OFFICER, WARD-1, ANAKAPALLE
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI BALAKRISHNAN S. (Accountant Member)
VENKATA SATYA LAKSHMI KANTHA RAO GRANDHI,GUNTUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), GUNTUR
the Ld. CIT(A).
VEMULURI NAGA BHUSHANAM,HYDERABAD vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR
SHRI LALIET KUMAR, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
VEMULURI NAGA BHUSHANAM,HYDERABAD vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR
SHRI LALIET KUMAR, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
VEMULURI NAGA BHUSHANAM,HYDERABAD vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR
SHRI LALIET KUMAR, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
VEMULURI NAGA BHUSHANAM,HYDERABAD vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), GUNTUR
VEMULURI NAGA BHUSHANAM,HYDERABAD vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1) , GUNTUR
SHRI LALIET KUMAR, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
SWARNAPUDI ESWARA RAO,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-4(2), VISAKHAPATNAM
SHRI K NARASIMHA CHARY, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HONBLE (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX,EXEMPTION CIR, VIJAYAWADA vs SRI KOUNDINYA EDUCATIONAL SOCIETY, RAJAHMUNDRY
VURE NAGA MALLIKARJUNA RAO,VIJAYAWADA vs INCOME TAX OFFICER, WARD-2(4), VIJAYAWADA
SHRI K NARASIMHA CHARY, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HONBLE (Accountant Member)
SEETHAMRAJU SATYA SURYA VENKATA UMA RANI,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-5(4), VISAKHAPATNAM
SHRI K NARASIMHA CHARY, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HONBLE (Accountant Member)
SRI SAMBHAVNATH JAIN SWETAMBER TRUST,GUNTUR vs INCOME TAX OFFICER (EXEMPTION WARD), GUNTUR
ZOYEB HYDERABADWALA,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-1(2), VISAKHAPATNAM
SHRI K. NARASIMHA CHARY, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
