ITAT Visakhapatnam Bench
4,022 judgments
VALLURUPALLI PRABHU KISHORE,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM
KORPU VENKATA LAKSHMI,KAKINADA vs THE INCOME TAX OFFICER, WARD-2, KAKINADA
PER SHRI S BALAKRISHNAN (Accountant Member)
BASWA VENKATA SATYA SAI KUMAR REDDY,ANAPARTHI vs INCOME TAX OFFICER, WARD-1, KAKINADA
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SRI LAKSHMI VENKATESWARA MUTUALLY AIDED COOPERATIVE SOCIETY LIMITED,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-1(1), VISAKHAPATNAM
KOPPULA SITA RAMA SWAMY,DANDAGARA vs THE PRINCIPAL COMMISSIONER OF INCOMETAX,, VISAKHAPATNAM
the Ld. AO. Accordingly, statutory notices U/s.142(1) of the Act were issued and served upon the assessee on various dates. Consequent to transfer of case to the National Faceless Assessment Centre, further notices U/s.142(1) of the Act were issued to the assessee on various dates however, the assessee never responded. Thereafter, the Ld. AO considering the period of limitation and non-compliance on the part of the assessee, issued a show cause notice dated 11/03/2022. The assessee failed t
THREE SEASONS WARE HOUSING,KAKINADA vs INCOME TAX OFFICER, WARD-1, KAKINADA
the Ld. CIT(A)-NFAC.
SRI SURYA NARAYANA SWAMY VARI DEVASTHANAMS,ARASAVALLI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, EXEMPTION CIRCLE, VIJAYAWADA
SHRIK NARASIMHA CHARY, HONBLE (Judicial Member), SHRI S BALAKRISHNAN, HONBLE (Accountant Member)
SHARMAHAMDPURAM PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY ,SRIKAKULAM vs INCOME TAX OFFICER, WARD-1, SRIKAKULAM
SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER SHRI BALAKRISHNAN S. (Accountant Member)
LAKSHMI VENKATA SARATH KUMAR MURTHI,VINUKONDA vs ADDL/JCIT/DCIT/ACIT/ITO, DELHI
us that the assessee desires to withdraw his appeal as he has opted to avail ‘Vivad Se Viswas’ scheme and accordingly, the assessee has filed Form No.1 and 2. It was therefore, pleaded that the appeal of the assessee may be allowed to be withdrawn.
PALAKAYALA GOPALA RAO,GUNTUR vs INCOME TAX OFFICER, WARD-2(1), GUNTUR
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI BALAKRISHNAN S., ACCOUNTANT MEMBER आ.अपी.सं / ITA No.527 & 528/Viz/2024 (निर्धारण वर्ष / Assessment Year: 2015-16) Palakonda Gopala Rao Vs. Income Tax Officer Guntur Ward-2(1) [PAN :ASTPP4823D] Guntur अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती द्वारा/Assessee by: Shri G.V.N.Hari, Ld.AR राजस्व द्वारा/Revenue by: Dr.Aparna Villuri, CIT(DR) सुनवाई की तारीख/Date of hearing: 17/02/2025 घोषणा की तारीख/Pronouncement on: 17/02/2025 आदेश /
PALAKAYALA GOPALA RAO,GUNTUR vs INCOME TAX OFFICER, WARD-2(1), GUNTUR
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI BALAKRISHNAN S., ACCOUNTANT MEMBER आ.अपी.सं / ITA No.527 & 528/Viz/2024 (निर्धारण वर्ष / Assessment Year: 2015-16) Palakonda Gopala Rao Vs. Income Tax Officer Guntur Ward-2(1) [PAN :ASTPP4823D] Guntur अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती द्वारा/Assessee by: Shri G.V.N.Hari, Ld.AR राजस्व द्वारा/Revenue by: Dr.Aparna Villuri, CIT(DR) सुनवाई की तारीख/Date of hearing: 17/02/2025 घोषणा की तारीख/Pronouncement on: 17/02/2025 आदेश /
VENKATESWARA RAO KOGANTI,VIJAYAWADA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), VIJAYAWADA
SRI ARAVINDA EDUCATIONAL SOCIETY,GUNTUR vs ADDITIONAL COMMISSIONER OF INCOME TAX/JCIT(A), BHUBANESWAR
SHRI K. NARASIMHA CHARY, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
RAMESH SANGHVI,HYDERABAD vs INCOME TAX OFFICER, WARD-1, ELURU
SHRI K. NARASIMHA CHARY, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
CHITTIKUMARI KONA,VIJAYAWADA vs ASSESSING OFFICER, ASSESSMENT UNIT, NEW DELHI
VENKATA RAMANAIAH KOPPARAPU,SATTEPALLI vs INCOME-TAX OFFICER, GUNTUR
SHRI LALIET KUMAR, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
UNITED CHURCH,VISAKHAPATNAM vs INCOME TAX OFFICER, EXEMPTION WARD, VISAKHAPATNAM
UNITED CHURCH,VISAKHAPATNAM vs INCOME TAX OFFICER, EXEMPTION WARD, VISAKHAPATNAM
SHRI LALIET KUMAR, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
ALLADI KRISHNA PRASAD,MANDALAPARRU vs THE INCOME TAX OFFICER, WARD-1, , TADEPALLIGUDEM
RAMYA CHARITABLE TRUST,KAKINADA vs INCOME TAX OFFICER, EXEMPTION WARD, RAJAHMUNDRY
SHRI K. NARASIMHA CHARY, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
