ITAT Visakhapatnam Bench

NEELKANTH GARDENS CO-OP HOUSING SOCIETY LIMITED,MUMBAI vs INCOME TAX OFFICER, WARD-27(2)(4), MAHARASHTRA

SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

PADMADEVI BHANSALI,VIZIANAGARAM vs INCOMETAX OFFICER, VIZIANAGARAM

SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)

LAKSHMI NARAYANA CHENNA,MACHILIPATNAM vs INCOME TAX OFFICER, WARD-1, MACHILIPATNAM

Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

RAMAKRISHNA HOUSINGG,VIJAYAWADA vs INCOME TAX OFFICER, WARD-2(1), VIJAYAWADA

Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

VENKATA NARASIMHARAO MUPPALA,VIJAYAWADA vs INCOME TAX OFFICER, WARD-2(4), VIJAYAWADA

SHRI G. MANJUNATHA (Accountant Member), SHRI K. NARASIMHA CHARY (Judicial Member)

MUNNANGI SEAFOODS PVT LTD,ONGOLE vs ASSISTANT COMMISSIONER OF INCOME TAX , CIRCLE-2(1), GUNTUR

Shri Manjunatha G. (Accountant Member), Shri K. Narasimha Chary, Judicial Member आ.अपी.सं / ITA No.151/Viz/2024 (निर्धारण वर्ष/Assessment Year: 2017-18) | Munnangi Seafoods Pvt.Ltd. Ongole [PAN : AAHCM5563A] | Vs. ACIT Circle-2(1) Guntur | |---|---| | (Appellant) | (Respondent) | निर्धारिती द्वारा /Assessee by: | Smt A.Aruna, AR (through Hybrid hearing) | राजस्व द्वारा / Revenue by:: | Dr.Satyasai Rath, CIT(DR) | सुनवाई की तारीख / Date of hearing: | 11/03/2025 | घोषणा की तारीख / Date of Pro

DEVARAAYA ATLURI,VIJAYAWADA vs INCOME TAX OFFICER, WARD-2(1), VIJAYAWADA.

SHRI K.NARASIMHA CHARY (Judicial Member), SHRI BALAKRISHNAN S (Accountant Member)

INCOME TAX OFFICER, KAKINADA vs KANDREGULA PEDDI RAJU, NARSAPURAM

BODDU LAKSHMIDEVI CHARITABLE TRUST,SRIKAKULAM vs CIT(EXEMPTIONS), HYDERABAD

SHRI K.NARASIMHA CHARY (Judicial Member), SHRI BALAKRISHNAN S (Accountant Member)

APPALA PARADESI CHARITABLE TRUST,VISAKHAPATNAM vs INCOME TAX OFFICER (EXEMPTION), VISAKHAPATNAM

SHRI K.NARASIMHA CHARY (Judicial Member), SHRI BALAKRISHNAN S (Accountant Member)

P V RAGHAVULU,PATHEBADA vs INCOME TAX OFFICER, WARD-2, ELURU

SHRI K.NARASIMHA CHARY (Judicial Member), SHRI BALAKRISHNAN S (Accountant Member)

INAPARTHI RAJU,KOYYALAGUDEM MANDALAM vs INCOME TAX OFFICER, WARD-2, ELURU

SHRI K. NARASIMHA CHARY, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)

HOINA HOMES OF THE INDIAN NATION,VIZIANAGARAM vs INCOME TAX OFFICER (EXEMPTION WARD), VISAKHAPATNAM

SHRIK NARASIMHA CHARY, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HONBLE (Accountant Member)

SRI SATYANARAYANA FERTILIZERS,VIZAINAGARAM vs INCOME TAX OFFICER, WARD-1, VIZIANAGARAM

SHRI K NARASIMHA CHARY, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)

USHA RANI CHEBROLU,GUNTUR vs INCOME-TAX OFFICER, WARD-2(1), GUNTUR

SHRI K NARASIMHA CHARY, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)

RAMAMURTHY NAIDU MARRAPU,BOBBILI vs INCOME TAX OFFICER, VIZIANAGARAM

SHRI K.NARASIMHA CHARY (Judicial Member), SHRI BALAKRISHNAN S (Accountant Member)

VASIREDDY VIDYA SAGAR,GUNTUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -1, GUNTUR, GUNTUR

VASIREDDY VIDYA SAGAR,GUNTUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, , GUNTUR

VASIREDDY VIDYA SAGAR,GUNTUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR, GUNTUR

ROYAL DEEDS CHARITABLE TRUST,VIJAYAWADA vs COMMISSIONER OF INCOME TAX (EXEMPTION), HYDERABAD

the Tribunal by raising the following grounds of appeal: