ITAT Visakhapatnam Bench
4,019 judgments
DEPUTY COMMISSIONER OF INCOME TAX, VISAKHAPATNAM vs RAVIKUMAR BURUGUPALLI, WEST GODAVARI
Ld. CIT(A). Ld. CIT(A) considering the proviso to Section 201(1) of the Act found that prima-facie the claim is admissible as he has complied with the provisions of Section 201(1) of the Act. However, Ld. CIT(A) in exercising of powers vested under Section 251(1)(c) of the Act directed the Ld. AO to provide relief subject to verification of Form 26A to be furnished before Ld. AO by the assessee.
MURALI MOHAN REDDY BONTHU,VIJAYAWADA vs INCOME TAX OFFICER, WARD-3(1), VIJAYAWADA
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
EROTHI PURNIMA RANI,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-4(1), VISAKHAPATNAM
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE ACCOUNTANT MEMBER आईटीए. नं. / ITA No. 184/VIZ/2023 निर्धारण वर्ष/ Assessment Year:2009-10) | Erothi Latha Rani | v. | Income Tax Officer – Ward – 4(1) | | D.No. 34-10-1/B | | Daya's Street, Gnanapuram | | Visakhapatnam – 530004 | | Andhra Pradesh | | [PAN:AAVPE7676H] | | (अपीलार्थी/ Appellant) | | Income Tax Office | | Pratyakshakar Bhavan | | M.V.P. Double Road | | Visakhapatnam – 530017 | | Andhra Pradesh | | (प्रत
EROTHI LATHA RANI,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-4(1), VISAKHAPATNAM
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
SANAPALA BHULAKSHMI,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-2(1), VISAKHAPATNAM
Ld. CIT(A). Ld. CIT(A) upheld the order of the Ld. AO since assessee has not responded to any of the notice / opportunities provided to the assessee.
SRAVANTI ASSOCIATION FOR RURAL AND TRIBAL DEVELOPMENT,RAJAHMUNDRY vs INCOME TAX OFFICER ( EXEMPTION WARD), RAJAHMUNDRY
SHRI RAVISH SOOD, HON’BLE (Judicial Member), SHRI BALAKRISHNAN. S (Accountant Member)
MUPPALLA PADMAVATHI,GUNTUR vs THE INCOME TAX OFFICER WARD-2(1), GUNTUR
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
BOPPANA ASHOK KUMAR,GANNAVARAM vs INCOME TAX OFFICER, WARD-3(1), VIJAYAWADA
GUMMADI SARASWATHI,TENALI vs INCOME TAX OFFICER, WARD-1, TENALI
SHRI DUVVURU RL REDDY, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
SANTOSHI SUBBA LAXMI MANDALA,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-1, ANAKAPALLE
MUTHAVARAPU SRINIVASA BABU,VIJAYAWADA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION CIRCLE), VIJAYAWADA vs VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION CIRCLE), VIJAYAWADA vs VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION CIRCLE), VIJAYAWADA vs VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION CIRCLE), VIJAYAWADA vs VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION CIRCLE), VIJAYAWADA vs VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION CIRCLE), VIJAYAWADA vs VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION CIRCLE), VIJAYAWADA vs VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION CIRCLE), VIJAYAWADA vs VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION CIRCLE), VIJAYAWADA vs VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
