ITAT Visakhapatnam Bench
4,019 judgments
INDO HUMAN RIGHTS CARE,VISAKHAPATNAM vs INCOME TAX OFFICER (EXEMPTION), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
VOODIMUDI PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY LIMITED,KOTIPALLI vs INCOME TAX OFFICER, RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
GURUBILLI VEERA RAGHAVAMMA,GOLLAPROLU vs THE INCOME TAX OFFICER, WARD-1, KAKINADA, KAKINADA
SHRI DUVVURU RL REDDY, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE TENALI PT EMPLOYEES MUTUALLY AIDED CO OP THRIFT CREDIT SOCIETY LTD,TENALI vs INCOME TAX OFFICER, WARD-1, TENALI
SHRI DUVVURU RL REDDY, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
SAMATHAM GANGADHARA RAO,BHIMAVARAM vs INCOME TAX OFFICER, WARD-1, BHIMAVARAM
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
VIJAYAWADA ASSOCIATION OF GENITO URINARY SURGEONS,KRISHNA DIST vs INCOME TAX OFFICER, EXEMPTION WARD, RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
CHAITANYA BHRATHI,VIZIANAGARAM vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), HYDERABAD
SHRI DUVVURU RL REDDY, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
DIVYA SRI SAI RAM ANNAPURNA CHARITABLE TRUST ,GUNTUR vs INCOME TAX OFFICER, (EXEMPTION WARD), GUNTUR
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
DIVYA SRI SAI RAM ANNAPURNA CHARITABLE TRUST,GUNTUR vs INCOME TAX OFFICER, (EXEMPTION WARD), GUNTUR
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SRI VINAYAKA EDUCATIONAL TRUST,VIZIANAGARAM vs INCOME TAX OFFICER, (EXEMPTION WARD), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
HERALDS OF GOOD NEWS,THANGELLAMUDI vs INCOME TAX OFFICER (EXEMPTIONS), VIJAYAWADA
INCOMETAX OFFICER, TANUKU vs VENKATA SURYA DURGA RAJU KOPPISETTI, THIMMARAJUPALEM
us :
INCOMETAX OFFICER, TANUKU vs VENKATA SURYA DURGA RAJU KOPPISETTI, THIMMARAJUPALEM
us : “1. The order of the Ld. CIT(A), National Faceless Assessment Centre (NFAC) is erroneous both on facts and in law.
GANESH KUMAR PAIDI,VIJAYAWADA vs INCOME TAX OFFICER, WARD-2(4), VIJAYAWADA
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), VIJAYAWADA vs ESWARA PRASAD NADIPALLI, VIJAYAWADA
CHEERLA SRINIVAS,TANUKU vs INCOME TAX OFFICER, WARD-1, TANUKU
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
SATYA VENKATA KRISHNA RAVI PRASAD KODURI,RAJAHMUNDRY vs ACIT, CIRCLE - 1, RAJAHMUNDRY
SATYA VENKATA KRISHNA RAVI PRASAD KODURI,EAST GODHAVARI vs ACIT, CIRCLE - 1, RAJAHMUNDRY
VEERA VENKATA RAMAKRISHNA MOHAN RAO KODURI,EAST GODHAVARI vs ACIT, CIRLCE - 1, RAJAHMUNDRY
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
VEERA VENKATA RAMAKRISHNA MOHANA RAO KODURI,RAJAHMUNDRY vs ACIT, CIRCLE - 1, RAJAHMUNDRY
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
