ITAT Visakhapatnam Bench
4,019 judgments
JAYANTH GADDIPATI,GUNTUR vs INCOME-TAX OFFICER, WARD-2(3), GUNTUR
SHRI DUVVURU RL REDDY, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HONBLE (Accountant Member)
JAYANTH GADDIPATI,GUNTUR vs INCOME-TAX OFFICER, WARD-2(1), GUNTUR
SHRI DUVVURU RL REDDY, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
MEKA AMRUTHA,NUZIVD vs INCOME TAX OFFICER, WARD-3(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Vice President), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ANJAN DASGUPTA,GURGAON vs DCIT, GUNTUR
SHRI DUVVURU RL REDDY, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
M/S GROB-WERKE GMBH & CO. KG,GERMANY vs THE ASSISTANT COMMISSIONER OF INCOME TAX, INTL TXN CIRCLE, VIZAG, VISAKHAPATNAM
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
3F INDUSTRIES LIMITED,TADEPALLIGUDEM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, RAJAMAHENDRAVARAM
SHRI DUVVURU RL REDDY, HONBLE (Vice President), SHRI S BALAKRISHNAN, HONBLE (Accountant Member)
THE KRISHNA DISTRICT LORRY OWNERS ASSOCIATIONS,VIJAYAWADA vs INCOME TAX OFFICER, EXEMPTION WARD, RAJAHMUNDRY
NANDIGAM VEERABRAHMAM,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD-2(1), RAJAHMUNDRY
PAVANCHANDRA CHITFUNDS PVT LTD,GUNTUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), GUNTUR
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VIJAYAWADA vs RAMASETHU INFRASTRUCTURE PRIVATE LIMITED, VIJAYAWADA
SHRI RAVISH SOOD, HON’BLE (Judicial Member), SHRI BALAKRISHNAN. S, HON’BLE (Accountant Member)
PYDAH VENKATA NARAYANA SUSEELA RAGHAVA RATNAMMA ACADEMY OF EDUCATION,KAKINADA vs INCOME TAX OFFICER (EXEMPTION WARD), RAJAHMUNDRY
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
THE GUNDUGOLANU LARGE SIZE COOPERATIVE SOCIETY LTD,ELURU vs ADDL/JOINT/DCIT/ INCOME TAX OFFICER, ELURU
BALA VENKATA KATYAYANI DASU,ELURU vs INCOME TAX OFFICER, CIRCLE-1, RAJAMAHENDRAVARAM
PAKALAPATI PADMA JYOTHI,WEST GODAVARI DIST vs INCOME TAX OFFICER, WARD-1, TADEPALLIGUDEM
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
SINDHURA HOSPITAL,SRIKAKULAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1), VISAKHAPATNAM
SUDHARANI SURISETTY,VISAKHAPATNAM vs INCOME-TAX OFFICER, WARD - 1(1),, VISAKHAPATNAM
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
BHARATH YUVA SANKSHEMA SANGHAM,ELURU vs INCOME-TAX OFFICER, ELURU
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
SATYA TULASI DONEPALLI,KORUKONDA vs INCOME TAX OFFICER - WARD 3, AAYAKAR BHAVAN, NEAR KAMBALA TANK
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
INDO HUMAN RIGHTS CARE,VISAKHAPATNAM vs INCOME TAX OFFICER (EXEMPTION), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
KOSURU KRISHNAVENI,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-3(3), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)