ITAT Visakhapatnam Bench
4,019 judgments
ANDHARA PRADESH EDUCATION AND WELFARE INFRASTRUCTURE DEVELOPMENT CORPORATION,GUNTUR vs INCOME TAX OFFICER, WARD-2(1), GUNTUR
the Ld. CIT(A). The Ld. CIT(A) dismissed the appeals of the assessee ex-parte for both the assessment years by observing as under:
SRI SAHASRALINGESWARA SWAMY TEMPLE,GUNTUR vs INCOME TAX OFFICER (EXEMPTION WARD), GUNTUR
the Tribunal, the assessee filed appeals against different orders Learned Commissioner of Income Tax (Appeals), National Faceless Appeal centre, Delhi [hereinafter in short "Ld.CIT(A)"] vide respective DIN & Order No. as stated below: | ITA No. & A.Y. | DIN & Order No. | Dated | | :-------------------- | :---------------------------------------------- | :--------- | | ITA No. 337/VIZ/2024 (A.Y. 2014-15) | ITBA/NFAC/S/250/2024-25/1065943292(1) | 24.06.2024 | | ITA No. 338/VIZ/2024 (A.Y. 2
SRI SAHASRALINGESWARA SWAMY,PONNUR vs INCOME TAX OFFICER, EXEMPTIONS WARD, GUNTUR
the Tribunal, the assessee filed appeals against different orders Learned Commissioner of Income Tax (Appeals), National Faceless Appeal Centre, Delhi [hereinafter in short "Ld. CIT(A)"] vide respective DIN & Order No. as stated below: | ITA No. & A.Y. | DIN & Order No. | Dated | | :----------------------- | :---------------------------------------------- | :--------- | | ITA No. 337/VIZ/2024 (A.Y. 2014-15) | ITBA/NFAC/S/250/2024-25/1065943292(1) | 24.06.2024 | | ITA No. 338/VIZ/2024 (A.
SRI SAHASRALINGESWARA SWAMY TEMPLE,PONNUR vs INCOME TAX OFFICER, EXEMPTIONS WARD, GUNTUR
the Tribunal, the assessee filed appeals against different orders Learned Commissioner of Income Tax (Appeals), National Faceless Appeal centre, Delhi [hereinafter in short "Ld.CIT(A)"] vide respective DIN & Order No. as stated below:
SRI SAHASRALINGESWARA SWAMY TEMPLE,PONNUR vs INCOME TAX OFFICER, EXEMPTIONS WARD, GUNTUR
the Tribunal, the assessee filed appeals against different orders Learned Commissioner of Income Tax (Appeals), National Faceless Appeal centre, Delhi [hereinafter in short "Ld.CIT(A)"] vide respective DIN & Order No. as stated below: | ITA No. & A.Y. | DIN & Order No. | Dated | |---|---|---| | ITA No. 337/VIZ/2024 (A.Y. 2014-15) | ITBA/NFAC/S/250/2024-25/1065943292(1) | 24.06.2024 | | ITA No. 338/VIZ/2024 (A.Y. 2015-16) | ITBA/NFAC/S/250/2024-25/1065943483(1) | 24.06.2024 | | ITA No. 339/V
PAILA VENKATA PADMAVATHI,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-5(3), VISAKHAPATNAM
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
POTHINA SATYANARAYANA,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-2(5), VISAKHAPATNAM
Shri Ravish Sood (Judicial Member), Shri Balakrishnan S. (Accountant Member)
MEDIBOYANA VENKATA APPALA SURYA PRAKASH,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1), VISAKHAPATNAM
Shri Ravish Sood (Judicial Member), Shri Balakrishnan S. (Accountant Member)
VELAGA SIVA PARVATHI,VIJAYAWADA vs INCOME TAX OFFICER, WARD-2(4), VIJAYAWADA
KORADA RAJU,VIZIANAGARAM vs INCOME TAX OFFICER,WARD-2, VIZIANAGARM
MAHALAKSHMI SANAGALA,VUYYURU vs INOME TAX OFFICER, WARD-1, GUDIWADA
GATTULA LAKSHMI MADHAVI,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM
Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)
AJITHKUMAR SINGU,GUNTUR vs INCOME TAX OFFICER, WARD (INTERNATIONAL TAXATION), VIJAYAWADA
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
DCIT, CIRCLE -3(1), VISAKHAPATNAM vs NORD ANGLIA EDUCATION INFRASTRUCTURE PRIVATE LIMITED, VISAKHAPATNAM
Shri Ravish Sood (Judicial Member), Shri Balakrishnan S. (Accountant Member)
DCIT, CIRCLE - 3(1), VISAKHAPATNAM vs NORD ANGLIA EDUCATION INFRASTRUCTURE PRIVATE LIMITED, VISAKHAPATNAM
Shri Ravish Sood (Judicial Member), Shri Balakrishnan S. (Accountant Member)
DCIT, CIRCLE - 3(1), , VISAKHAPATNAM vs NORD ANGLIA EDUCATION INFRASTRUCTURE PRIVATE LIMITED, VISAKHAPATNAM
CH VEERRAJU CO,RAJAHMUNDRY vs DCIT, CIRCLE-1, RAJAHMUNDRY
Shri Ravish Sood (Judicial Member), Shri Balakrishnan S. (Accountant Member)
BHARGAV RAM MUNAGAPATI,VIJAYAWADA vs INCOME TAX OFFICER, WARD-2(1), VIJAYAWADA
ASSISTANT COMMISSIONER OF INCOME TAX, GUNTUR vs SHYAM SUNDER TOBACCO COMPANY, GUNTUR
Shri Ravish Sood (Judicial Member), Shri Balakrishnan S. (Accountant Member)
SRI VENKATACHARYA VAIDIKA SAMSTHAN,VISHAKHAPATNAM vs ITO, WARD - 2(1), VISHAKHAPATNAM
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)