ITAT Visakhapatnam Bench
4,019 judgments
SRI VENKATACHARYA VAIDIKA SAMSTHAN,VISAKHAPATNAM vs ITO, WARD - 2(1), VISAKHAPATNAM
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
THE KRISHNA FARMERS SERVICE COOPERATIVE SOCIETY LIMITED,JAGGAIAHPET vs INCOME TAX OFFICER, WARD -1(3), VIJAYAWADA
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
GMEDAPADU PACS,GMEDAPADU vs ITO, WARD-1, KAKINADA
Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)
GMEDAPADU PACS,EAST GODAVARI vs ITO, WARD-1, KAKINADA
Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)
ANJANEYULU REDDY AMMIREDDY,VINUKONDA vs INCOME TAX OFFICER, WARD-1, NARASARAOPET
Shri Ravish Sood (Judicial Member), Shri Balakrishnan S. (Accountant Member)
ASHOK RUDRARAJU,VISAKHAPATNAM vs INCOME-TAX OFFICER,WARD-2(5), VISAKHAPATNAM
Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)
AMLI MOHAMMED TAJ,KURNOOL vs DCIT, CENTRAL CIRCLE-2, GUNTUR
Shri Ravish Sood (Judicial Member), Shri Balakrishnan S. (Accountant Member)
INCOME TAX OFFICER, KAKINADA vs THREE SEASONS WARE HOUSING, RAJESWARI NAGAR
Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)
SRI TIRUMALA ESTATES AND FARMLANDS,VISAKHAPATNAM vs ACIT, CENTRAL CIRCLE-1, VISAKHAPATNAM
SHRI G. MANJUNATHA, HON’BLE (Accountant Member), SHRI RAVISH SOOD, HON’BLE (Judicial Member)
SRI TIRUMALA ESTATES AND FARMLANDS,VISAKHAPATNAM vs ACIT, CENTRAL CIRCLE-1, VISAKHAPATNAM
SHRI G. MANJUNATHA, HON’BLE (Accountant Member), SHRI RAVISH SOOD, HON’BLE (Judicial Member)
INCOME TAX OFFICER, INCOME TAX DEPARTMENT, VISAKHAPATNAM vs QUALITY STEEL SHOPPE PRIVATE LIMITED, VISAKHAPATNAM
Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)
KRISHNA PRABHAS AGRO OILS PRIVATE LIMITED,MAREDUBAKA vs ASSISSTANT COMMISSIONER OF INCOME TAX, KAKINADA
Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)
ANIL KUMAR VELLAGA,GUNTUR vs INCOME TAX OFFICER, WARD-1(1), GUNTUR
GOTTIMUKKALA VIDYA LATHA,VIJAYAWADA vs ITO, WARD-1(1), VIJAYAWADA
JAIN BABULAL CHAMPATLAL,VIJAYAWADA vs INCOME TAX OFFICER, WARD 2(1), VIJAYAWADA
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
JAIN BABULAL CHAMPATLAL,VIJAYAWADA vs INCOME TAX OFFICER, WARD 2(1), VIJAYAWADA
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
NANNAPANENI SAILAJA,VIJAYAWADA vs INCOME TAX OFFICER, WARD-3(1), VIJAYAWADA
JAIN BABULAL CHAMPATLAL,VIJAYAWADA vs INCOME TAX OFFICER, WARD 2(1), VIJAYAWADA
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
JAIN BABULAL CHAMPATLAL,VIJAYAWADA vs INCOME TAX OFFICER, WARD 2(1), VIJAYAWADA
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
SRI KOTI LINGA HARI HARA MAHAKSHETRAM TEMPLE,VISAKHAPATNAM vs INCOME TAX OFFICER, EXEMPTION WD, RAJAHMUNDRY
Shri Ravish Sood (Judicial Member), Shri Balakrishnan S. (Accountant Member)
