← All Benches
ITAT Visakhapatnam Bench
4,012 judgments
THE ARYAPURAM CO-OPERATIVE URBAN BANK LTD.,RAJAHMUNDRY vs THE ACIT, CIRCLE - 1, RAJAHMUNDRY
ITA 177/VIZ/2013[2009-10]Status: Disposed28/5/2018AY 2009-10
THE ARYAPURAM CO-OPERATIVE URBAN BANK LTD.,RAJAHMUNDRY vs THE ACIT, CIRCLE - 1, RAJAHMUNDRY
ITA 176/VIZ/2013[2008-09]Status: Disposed28/5/2018AY 2008-09
THE JAMPETA CO-OPERATIVE URBAN BANK LTD.,RAJAHMUNDRY vs THE ACIT, CIRCLE - 1, RAJAHMUNDRY
ITA 510/VIZ/2014[2010-11]Status: Disposed28/5/2018AY 2010-11
THE ACIT,CIRCLE - 1, RAJAHMUNDRY vs M/STHE ARYAPURAM CO-OPRATIVE URBAN BANK LTD., RAJAHMUNDRY
ITA 195/VIZ/2013[2009-10]Status: Disposed28/5/2018AY 2009-10
THE ARYAPURAM CO-OPERATIVE URBAN BANK LTD.,RAJAHMUNDRY vs THE ACIT, RAJAHMUNDRY
ITA 173/VIZ/2015[2011-12]Status: Disposed28/5/2018AY 2011-12
ARYAPURAM CO=OP. URBANK LTD.,RAJAHMUNDRY vs THE ACIT, RAJAHMUNDRY
ITA 517/VIZ/2014[2010-11]Status: Disposed28/5/2018AY 2010-11
THE ACIT, RAJAHMUNDRY vs M/S. GAUTHAMI CHEMICALS AND PESTICIDES PVT,LTD., RAJAHMUNDRY
ITA 306/VIZ/2016[2011-2012]Status: Disposed18/5/2018AY 2011-2012
V.K.R.S.V.PRASADA RAO,KAKINADA vs THE ITO, KAKINADA
ITA 289/VIZ/2016[2008-2009]Status: Disposed18/5/2018AY 2008-2009
DR. G. GPOPAL KRISHNA (DECEASED) LEGAL HEIR DR. G VENKATA KRISHNA,RAJAHMUNDRY vs THE ITO, RAJAHMUNDRY
ITA 194/VIZ/2016[2008-2009]Status: Disposed18/5/2018AY 2008-2009
THE ARYAPURAM CO-OPERATIVE URBAN BANK LTD.,RAJAHMUNDRY vs THE ACIT, RAJAHMUNDRY
ITA 172/VIZ/2015[2007-08]Status: Disposed18/5/2018AY 2007-08
THE ACIT, CIRCLE - 1(1), VISAKHAPATNAM vs SRI K.RADHA KRISHNA, VISAKHAPATNAM
ITA 65/VIZ/2014[2011-12]Status: Disposed18/5/2018AY 2011-12
THE ARYAPURAM CO-OPERATIVE URBAN BANK LTD.,RAJAHMUNDRY vs THE CIT, RAJAHMUNDRY
ITA 260/VIZ/2013[2007-08]Status: Disposed18/5/2018AY 2007-08
COASTAL CHARITABLE FOUNDATION,VISAKHAPATNAM vs CIT (EXEMPTIONS), HYDERABAD
ITA 544/VIZ/2017[0]Status: Disposed18/5/2018
COASTAL CHARITABLE FOUNDATION,VISAKHAPATNAM vs CIT (EXEMPTIONS), HYDERABAD
ITA 543/VIZ/2017[0]Status: Disposed18/5/2018
GVR POWER & INFRASTRUCTURE LIMITED,KADIYAM vs ACIT, CIRCLE - 2(1), RAJAHMUNDRY
ITA 530/VIZ/2017[2013-14]Status: Disposed18/5/2018AY 2013-14
ST.JOHN'S PARISH SCHOOL SOCIETY,VISAKHAPATNAM vs CIT (EXEMPTIONS), HYDERABAD
ITA 516/VIZ/2017[00-00]Status: Disposed18/5/2018
CHAGANTI SATYANARAYANA,NARSAPUR vs THE ITO, PALAKOL
ITA 244/VIZ/2017[2009-2010]Status: Disposed18/5/2018AY 2009-2010
THOTA SIVA NAGA BHAGY LAKSHMI,VIJAYAWADA vs THE CIT, VIJAYAWADA
ITA 323/VIZ/2016[2011-2012]Status: Disposed18/5/2018AY 2011-2012
AKULA VENKATA VIJAYA SARATHI,RAJAMAHENDRAVARAM vs THE CIT(A)-2, GUNTUR, RAJAMAHENDRAVARAM
ITA 41/VIZ/2017[2012-2013]Status: Disposed16/5/2018AY 2012-2013
,VATRAM VENKATESWARA RAO,ELURU vs THE ITO, ELURU
ITA 219/VIZ/2017[2009-2010]Status: Disposed9/5/2018AY 2009-2010
