← All Benches
ITAT Visakhapatnam Bench
4,019 judgments
M/S, ACN INFOTECH (INDIA) PVTL LTD.,VISAKHAPATNAM vs THE CIT (A), VISAKHAPATNAM
ITA 79/VIZ/2017[2012-2013]Status: Disposed28/11/2018AY 2012-2013
CHINTAPALLI SUBHAKARA RAO(HUF),VIJAYAWADA vs ACIT, CIRCLE-(2)1, VIJAYAWADA
ITA 554/VIZ/2017[2008-09]Status: Disposed28/11/2018AY 2008-09
KOGITALA VENKATESWARA RAO,VEGAVARAM vs ITO, WARD-2, TANUKU
ITA 504/VIZ/2017[2009-10]Status: Disposed28/11/2018AY 2009-10
EMESCO BOOKS,VIJAYAWADA vs ITO, WARD-3(1), VIJAYAWADA
ITA 470/VIZ/2017[2009-2010]Status: Disposed28/11/2018AY 2009-2010
AGRICULTURAL MARKET COMMITTEE,DENDULURU vs ITO, WARD-2, ELURU
ITA 446/VIZ/2017[2007-2008]Status: Disposed28/11/2018AY 2007-2008
THE DY. CIT, VIJAYAWADA vs M/S. THE KRISHNA DISTRICT CO -OPERATIVE CENTRAL BANK LTD, MACHILIPATNAM
ITA 302/VIZ/2017[2012-2013]Status: Disposed28/11/2018AY 2012-2013
THE DY. CIT, VIJAYAWADA vs M/S. THE KRISHNA DISTRICT CO -OPERATIVE CENTRAL BANK LTD, MACHILIPATNAM
ITA 301/VIZ/2017[2011-2012]Status: Disposed28/11/2018AY 2011-2012
CHAPARALA BABU RAO,VISAKHAPATNAM vs THE DY. DIRIECTOR OF INCOME TAX (IT & TP), VISAKHAPATNAM
ITA 175/VIZ/2017[2007-2008]Status: Disposed28/11/2018AY 2007-2008
SHRI POTHINA VENKATA RAMANA,VISAKHAPATNAM vs THE ITO, VISAKHAPATNAM
ITA 144/VIZ/2017[2013-2014]Status: Disposed28/11/2018AY 2013-2014
MS USHA TUBUS & PIPES PVT LTD.,VISAKHAPATNAM vs THE ACIT, VISAKHAPATNAM
ITA 48/VIZ/2015[2004-05]Status: Disposed28/11/2018AY 2004-05
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs THE CHIPURUPALLI RURAL ELETRIC CO-OPERATIVE SOCIETY LIMITED, VIZIANAGARAM
ITA 408/VIZ/2018[2013-14]Status: Disposed22/11/2018AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs THE CHIPURUPALLI RURAL ELETRIC CO-OPERATIVE SOCIETY LIMITED, VISAKHAPATNAM
ITA 407/VIZ/2018[2011-12]Status: Disposed22/11/2018AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs EASTERN POWER DISTRIBUTION COMPANY OF ANDHRA PRADESH LIMITED, VISAKHAPATNAM
ITA 405/VIZ/2018[2013-14]Status: Disposed22/11/2018AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs EASTERN POWER DISTRIBUTION COMPANY OF ANDHRA PRADESH LIMITED, VISAKHAPATNAM
ITA 403/VIZ/2018[2014-15]Status: Disposed22/11/2018AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CIRLCE 3(1), VISAKHAPATNAM vs FLUENTGRID LIMITED, VISAKHAPATNAM
ITA 250/VIZ/2018[2014-15]Status: Disposed22/11/2018AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CIRLCE 3(1), VISAKHAPATNAM vs FLUENTGRID LIMITED, VISAKHAPATNAM
ITA 249/VIZ/2018[2013-14]Status: Disposed22/11/2018AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs PSV ENGINEERS & CONTRACTORS PRIVATE LIMITED, VISAKHAPATNAM
ITA 406/VIZ/2018[2014-15]Status: Disposed16/11/2018AY 2014-15
SRI LAXMI NARAYANA JUTE MILLS(P) LIMITED,BOBBILI vs INCOME TAX OFFICER, WARD-1, VIZIANAGARAM
ITA 399/VIZ/2018[2013-14]Status: Disposed16/11/2018AY 2013-14
SRI LAXMI NARAYANA JUTE MILLS(P) LIMITED,BOBBILI vs INCOME TAX OFFICER, WARD-1, VIZIANAGARAM
ITA 398/VIZ/2018[2013-14]Status: Disposed16/11/2018AY 2013-14
UNITED FREIGHT CARRIERS PRIVATE LIMITED,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-5(4), VISAKHAPATNAM
ITA 395/VIZ/2018[2013-14]Status: Disposed16/11/2018AY 2013-14
