← All Benches
ITAT Visakhapatnam Bench
4,019 judgments
GULLAMPUDI SRINIVASA RAO,ANAKAPALLE vs THE CIT. (A)-2, GUNTUR
ITA 67/VIZ/2017[2011-2012]Status: Disposed7/12/2018AY 2011-2012
M/S. NAKSHATRA HOTELS,GUNTUR vs THE ITO, GUNTUR
ITA 30/VIZ/2017[2010-2011]Status: Disposed7/12/2018AY 2010-2011
M/S. NAKSHATRA HOTELS,GUNTUR vs THE ITO, GUNTUR
ITA 29/VIZ/2017[2009-2010]Status: Disposed7/12/2018AY 2009-2010
M/S. NAKSHATRA HOTELS,GUNTUR vs THE ITO, GUNTUR
ITA 28/VIZ/2017[2008-2009]Status: Disposed7/12/2018AY 2008-2009
M/S MAATHA FINANCIERS,PALAKOL vs THE ITO, PALAKOL
ITA 146/VIZ/2015[207-08]Status: Disposed7/12/2018
SMT. L SUDHA BALA, L/R OF LATE SRI L.NARSA REDDY,GUNTUR vs THE DCIT, SPECIAL RANGE GUNTUR, GUNTUR
ITA 261/VIZ/2012[1985-86]Status: Disposed7/12/2018AY 1985-86
SMT. L SUDHA BALA, L/R OF LATE SRI L.NARSA REDDY,GUNTUR vs THE DCIT, SPECIAL RANGE GUNTUR, GUNTUR
ITA 260/VIZ/2012[1984-85]Status: Disposed7/12/2018AY 1984-85
RKR INVESTMENTS SERVICES(P) LTD,YEDITHA vs INCOME TAX OFFICER, WARD-2, KAKINDA
ITA 330/VIZ/2018[2014-15]Status: Disposed28/11/2018AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KAKINADA vs SHREE GOWTHAMI RICE INDUSTRIES PRIVATE LIMITED, CHELLURU
ITA 304/VIZ/2018[2014-15]Status: Disposed28/11/2018AY 2014-15
TULASI SEEDS PRIVATE LIMITED,GUNTUR vs CIT (APPEALS)-1, GUNTUR
ITA 25/VIZ/2018[2013-14]Status: Disposed28/11/2018AY 2013-14
CHAPARALA BABU RAO, REP. OF S. SAILAJA NAIDU,VISAKHAPATNAM vs INCOME TAX OFFICER (INTERNATIONAL TAXATION), VISAKHAPATNAM
ITA 182/VIZ/2018[2007-2008]Status: Disposed28/11/2018AY 2007-2008
CHAPARALA BABU RAO, REP. SRI G. HARI PRASAD,VISAKHAPATNAM vs INCOME TAX OFFICER (INTERNATIONAL TAXATION), VISAKHAPATNAM
ITA 181/VIZ/2018[2007-2008]Status: Disposed28/11/2018AY 2007-2008
CHAPARALA BABU RAO, REP. OF K. VEMLATA RAO,VISAKHAPATNAM vs INCOME TAX OFFICER (INTERNATIONAL TAXATION), VISAKHAPATNAM
ITA 180/VIZ/2018[2007-2008]Status: Disposed28/11/2018AY 2007-2008
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, KAKINADA vs SAR CHANDRA ENVIRON SOLUTIONS PRIVATE LIMITED, KAKINADA
ITA 149/VIZ/2018[2014-15]Status: Disposed28/11/2018AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, KAKINADA vs SAR CHANDRA ENVIRON SOLUTIONS PRIVATE LIMITED, KAKINADA
ITA 148/VIZ/2018[2013-14]Status: Disposed28/11/2018AY 2013-14
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, KAKINADA vs SAR CHANDRA ENVIRON SOLUTIONS PRIVATE LIMITED, KAKINADA
ITA 147/VIZ/2018[2010-11]Status: Disposed28/11/2018AY 2010-11
POTRU SRINIVASA RAO, KOVVUR vs THE INCOME TAX OFFICER, WARD-2, TANUKU
ITA 140/VIZ/2018[2013-14]Status: Disposed28/11/2018AY 2013-14
POTRU SRINIVASA RAO,KOVVUR vs THE INCOME TAX OFFICER, WARD-2, TANUKU
ITA 139/VIZ/2018[2013-14]Status: Disposed28/11/2018AY 2013-14
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), VIJAYAWADA vs THE KRISHNA DISTRICT CO-OPERATIVE CENTRAL BANK LTD, MACHILIPATNAM
ITA 101/VIZ/2018[2014-15]Status: Disposed28/11/2018AY 2014-15
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), VIJAYAWADA vs THE KRISHNA DISTRICT CO-OPERATIVE CENTRAL BANK LTD, MACHILIPATNAM
ITA 100/VIZ/2018[2013-14]Status: Disposed28/11/2018AY 2013-14
