← All Benches
ITAT Visakhapatnam Bench
4,019 judgments
SREE MURALI MOHAN BOILED & RAW RICE MILL (P) LIMITED,BICCAVOL vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), RAJAHMUNDRY
ITA 276/VIZ/2018[2010-11]Status: Disposed3/1/2019AY 2010-11
SRINIVASA HAIR INDUSTRIES,ELURU vs ASSISTANT COMMISSIONER OF INCOME TAX., ELURU
ITA 194/VIZ/2018[2013-14]Status: Disposed3/1/2019AY 2013-14
KOSANAM PUSHPAVATHI,VIJAYAWADA vs INCOME TAX OFFICER, WARD-2(2), VIJAYAWADA
ITA 162/VIZ/2018[2010-11]Status: Disposed3/1/2019AY 2010-11
M/S. JANATHA TEXTILES,VISAKHAPATNAM vs THE ITO, VIZIANAGARAM
ITA 503/VIZ/2016[2000-2001]Status: Disposed20/12/2018AY 2000-2001
OMCON REIGN FOREST PROJECTS,VISAKHAPATNAM vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-1, VISAKHAPATNAM
ITA 82/VIZ/2018[2014-15]Status: Disposed12/12/2018AY 2014-15
OMCON REIGN FOREST PROJECTS,VISAKHAPATNAM vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-1, VISAKHAPATNAM
ITA 81/VIZ/2018[213-14]Status: Disposed12/12/2018
OMCON REIGN FOREST PROJECTS,VISAKHAPATNAM vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-1, VISAKHAPATNAM
ITA 80/VIZ/2018[2012-13]Status: Disposed12/12/2018AY 2012-13
KALVA UMADEVI,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-1(4), VISAKHPATNAM
ITA 443/VIZ/2018[2009-10]Status: Disposed12/12/2018AY 2009-10
SMT. VASIREDDY JYOTHI.,VISAKHAPATNAM vs THE ITO., VISAKHAPATNAM
ITA 281/VIZ/2017[2012-2013]Status: Disposed12/12/2018AY 2012-2013
M/S. ANDHRA TRADE DEVELOPMENT - CORPORATION, PVT.LTD.,GUNTUR vs THE ACIT, GUNTUR
ITA 233/VIZ/2017[2013-2014]Status: Disposed12/12/2018AY 2013-2014
MARPUDI PUSHKALA RANI,SECUNDERABAD vs INCOME TAX OFFICER-WARD-2(1), GUNTUR
ITA 468/VIZ/2018[2008-2009]Status: Disposed7/12/2018AY 2008-2009
THE INCOME TAX OFFICER, WARD - 1(3), GUNTUR vs PANCHAJANYA ESTATE, GUNTUR
ITA 455/VIZ/2018[2008-09]Status: Disposed7/12/2018AY 2008-09
VADLAMANI ANNAYYA SASTRY,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-4(2), VISAKHAPATNAM
ITA 444/VIZ/2018[2007-08]Status: Disposed7/12/2018AY 2007-08
SRI VIGNESWRA PARAMESWARA EARTH MOVERS,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-5(3), VISAKHAPATNAM
ITA 400/VIZ/2018[2014-15]Status: Disposed7/12/2018AY 2014-15
INCOME TAX OFFICER (EXEMPTIONS), RAJAHMUNDRY vs SRI LAKSHMI NARASIMHA SWAMY TEMPLE, ANTERVEDI
ITA 375/VIZ/2018[2012-13]Status: Disposed7/12/2018AY 2012-13
INCOME TAX OFFICER(EXEMPTIONS), RAJAHMUNDRY vs AGRICULTURAL MARKET COMMITTEE, ATTILI
ITA 340/VIZ/2018[2005-06]Status: Disposed7/12/2018AY 2005-06
KUMAR PAPPU SINGH,TANUKU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, ELURU
ITA 270/VIZ/2018[2013-14]Status: Disposed7/12/2018AY 2013-14
MANDEEP MAHESWARI,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD-2(1), RAJAHMUNDRY
ITA 177/VIZ/2018[2014-15]Status: Disposed7/12/2018AY 2014-15
NARAYANA REDDY ENTERPRISES,KAKINADA vs INCOME TAX OFFICER, WARD-1, KAKINADA
ITA 165/VIZ/2018[2011-12]Status: Disposed7/12/2018AY 2011-12
MANNE SUBBA RAO,RAJAMAHENDRAVARAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2(1), RAJAMAHENDRAVARAM
ITA 158/VIZ/2018[2014-15]Status: Disposed7/12/2018AY 2014-15