← All Benches
ITAT Visakhapatnam Bench
4,019 judgments
MHM FISH PACKERS,AKIVIDU vs THE ITO, BHIMAVARAM
ITA 338/VIZ/2017[2013-2014]Status: Disposed18/1/2019AY 2013-2014
MHM FISH PACKERS,AKIVIDU vs THE ITO, BHIMAVARAM
ITA 337/VIZ/2017[2012-2013]Status: Disposed18/1/2019AY 2012-2013
MHM FISH PACKERS,AKIVIDU vs THE ITO, BHIMAVARAM
ITA 336/VIZ/2017[2011-2012]Status: Disposed18/1/2019AY 2011-2012
THE DY. COMMISSIONER OF INCOME TAX, VIJAYAWADA vs VEMULAPALLI VISHNU VARDHAN RAO., VIJAYAWADA
ITA 323/VIZ/2015[2011-12]Status: Disposed18/1/2019AY 2011-12
THE DY. COMMISSIONER OF INCOME TAX, VIJAYAWADA vs VEMULAPALLI VISHNU VARDHAN RAO., VIJAYAWADA
ITA 322/VIZ/2015[2008-09]Status: Disposed18/1/2019AY 2008-09
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1), VISAKHAPATNAM vs SRI KIMIDI SURAPU NAIDU JUTE TWINE INDUSTRIES PRIVATE LIMITED, SRIKAKULAM
ITA 491/VIZ/2018[2013-14]Status: Disposed11/1/2019AY 2013-14
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1), VISAKHAPATNAM vs SRI KIMIDI SURAPU NAIDU JUTE TWINE INDUSTRIES PRIVATE LIMITED, SRIKAKULAM
ITA 490/VIZ/2018[2012-13]Status: Disposed11/1/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1), VISAKHAPATNAM vs BRANDIX INDIA APPAREL CITY PRIVATE LIMITED, VISAKHAPATNAM
ITA 486/VIZ/2018[2011-12]Status: Disposed11/1/2019AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -5(1), VISAKHAPATNAM vs UNITED FREIGHT CARRIERS PRIVATE LIMITED, VISAKHAPATNAM
ITA 484/VIZ/2018[2014-15]Status: Disposed11/1/2019AY 2014-15
TAMMANA VISWANADHA RAO,BHIMAVARAM vs INCOME TAX OFFICER, WARD-1, BHIMAVARAM
ITA 394/VIZ/2018[2014-15]Status: Disposed11/1/2019AY 2014-15
TAMMANA VISWANADHA RAO,BHIMAVARAM vs INCOME TAX OFFICER, WARD-1, BHIMAVARAM
ITA 393/VIZ/2018[2013-14]Status: Disposed11/1/2019AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), VIJAYAWADA vs EFFTRONICS SYSTEMS PRIVATE LIMITED, VIJAYAWADA
ITA 382/VIZ/2018[2014-15]Status: Disposed11/1/2019AY 2014-15
JOINT COMMISSIONER OF INCOME TAX, (OSD), CENTRAL CIRCLE-2, VISAKHAPATNAM vs CREATIVE ENGINEERING CONSTRUCTIONS, VISAKHAPATNAM
ITA 311/VIZ/2018[2014-2015]Status: Disposed11/1/2019AY 2014-2015
SESHA SAI TOWNSHIP PVT.LTD.,HYDERABAD vs THE ACIT, VIJAYAWADA
ITA 301/VIZ/2015[2007-08]Status: Disposed11/1/2019AY 2007-08
CHALUVADA ANJANEYULU (HUF),MACHILIPATNAM vs THE CIT, VIJAYAWADA
ITA 248/VIZ/2014[2009-10]Status: Disposed11/1/2019AY 2009-10
THE ITO, WARD - 2(2), VIJAYAWADA vs M/S SHUBHADARSI ESTATES, VIJAYAWADA
ITA 388/VIZ/2013[2005-06]Status: Disposed11/1/2019AY 2005-06
VASAVI POWER SERVICES PRIVATE LIMITED,VIJAYAWADA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VIJAYAWADA
ITA 157/VIZ/2018[2013-14]Status: Disposed8/1/2019AY 2013-14
SESHA SAI TOWNSHIP PVT.LTD.,HYDERABAD vs THE ACIT, VIJAYAWADA
ITA 302/VIZ/2015[2008-09]Status: Disposed4/1/2019AY 2008-09
BHAWARALAL JAIN,NARASAPURAM vs ITO, WARD-1, PALACOLE
ITA 41/VIZ/2018[2013-14]Status: Disposed3/1/2019AY 2013-14
BHAWARALAL JAIN,NARASAPURAM vs ITO, WARD-1, PALACOLE
ITA 40/VIZ/2018[2012-13]Status: Disposed3/1/2019AY 2012-13
