VASAVI POWER SERVICES PRIVATE LIMITED,VIJAYAWADA vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VIJAYAWADA

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ITA 157/VIZ/2018Status: DisposedITAT Visakhapatnam08 January 2019AY 2013-142 pages
AI SummaryWithdrawn

What did the Tribunal hold?

The Income Tax Appellate Tribunal permitted the assessee to withdraw the appeal. The appeal was accordingly dismissed as withdrawn.

What were the facts?

The assessee filed an appeal against the order of the Principal Commissioner of Income Tax. The assessee's counsel requested permission to withdraw the appeal during the hearing.

What were the issues?

The primary issue was the assessee's request to withdraw the appeal filed before the tribunal.

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, VISAKHAPATNAM BENCH, VISAKHAPATNAM

Before: SHRI V. DURGA RAO, HON’BLE & SHRI D.S. SUNDER SINGH, HON’BLE

For Appellant: Shri G.V.N. Hari – Advocate
For Respondent: Shri Ch. Sanjeev – Sr. DR
Hearing: 08/01/2019

PER V. DURGA RAO, JUDICIAL MEMBER

This is an appeal filed by the assessee against the order of ld. Pr.CIT, Vijayawada, dated 27/03/2018 for the A.Y. 2013-14. 2. When this appeal is taken up for hearing, ld. counsel for the assessee has submitted that he may be permitted to withdraw the appeal. To this effect, he filed an application, dated 05/01/2019 for withdrawal of the appeal. Ld. Departmental Representative has not raised any objection. In view of the request made by the assessee, this appeal is dismissed as withdrawn.

2 ITA No.157/VIZ/2018 (M/s. Vasavi Power Services (P) Ltd.) 3. In the result, appeal of the assessee is dismissed as withdrawn. Order Pronounced in open Court on this 09th day of Jan., 2019.

Sd/- sd/- (D.S. SUNDER SINGH) (V. DURGA RAO) Accountant Member Judicial Member Dated : 09th January, 2019. vr/- Copy to: 1. The Assessee-M/s. Vasavi Power Services (P) Ltd., D.No. 4-13, Ibrahimpatnam Mandal, Vijayawada. 2. The Revenue – DCIT, Circle-1(1), Vijayawada. 3. The Pr.CIT, Vijayawada. 4. The D.R., Visakhapatnam. 5. Guard file. By order

(VUKKEM RAMBABU) Sr.PS, ITAT, Vizag.

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