← All Benches
ITAT Visakhapatnam Bench
4,019 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs MEKA KASI VISWESWARUDU, VISAKHAPATNAM
ITA 383/VIZ/2018[2012-13]Status: Disposed16/11/2018AY 2012-13
KARINKI VENKATA PEDDI RAJU,BHIMAVARAM vs INCOME TAX OFFICER, WARD-1, BHIMAVARAM
ITA 160/VIZ/2018[2014-15]Status: Disposed16/11/2018AY 2014-15
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA vs VIPPARLA VASUDEVA RAO(HUF), KHAMMAM
ITA 142/VIZ/2018[2014-15]Status: Disposed16/11/2018AY 2014-15
M. PADMAVATHI,VISAKHAPATNAM vs ITO, WARD-1(4), VISAKHAPATNAM
ITA 442/VIZ/2017[2006-2007]Status: Disposed16/11/2018AY 2006-2007
M. PADMAVATHI,VISAKHAPATNAM vs ITO, WARD-1(4), VISAKHAPATNAM
ITA 441/VIZ/2017[2005-2006]Status: Disposed16/11/2018AY 2005-2006
KAMALA DEVI,KAKINADA vs THE ACIT, RAJAHMUNDRY
ITA 116/VIZ/2017[2009-2010]Status: Disposed16/11/2018AY 2009-2010
M/S. MADHAVA HI-TECH COLD STORAGE(P) LTD.,VIJAYAWADA vs THE ACIT, VIJAYAWADA
ITA 480/VIZ/2016[2011-2012]Status: Disposed16/11/2018AY 2011-2012
THE DY. CIT, VIJAYAWADA vs M/S. MADHAVA HI -TECH COLD STORAGE PVT.LTD, VIJAYAWADA
ITA 462/VIZ/2016[2011-2012]Status: Disposed16/11/2018AY 2011-2012
M/S. PHARMA BIO SOLUTIONS,CHINNAVUTAPALLI vs THE, CIT(A), VIJAYAWADA
ITA 114/VIZ/2016[2011-12]Status: Disposed16/11/2018AY 2011-12
SEERAM PADMANABHA JEWELLERS PRIVATE LIMITED,ELURU vs ITO, WARD-1, ELURU
ITA 468/VIZ/2017[2013-2014]Status: Disposed6/11/2018AY 2013-2014
M/S. STEEL CITY SECURITIES,VISAKHAPATNAM vs THE ASST. CIT, VISAKHAPATNAM
ITA 161/VIZ/2017[2012-2013]Status: Disposed6/11/2018AY 2012-2013
SMT. KANCHARLAPALLI HEMALATHA,VIJAYAWADA vs THE ITO, VIJAYAWADA
ITA 322/VIZ/2016[2010-2011]Status: Disposed6/11/2018AY 2010-2011
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJAHMUNDRY vs SREE MURALI MOHANA BOILED & RAW RICE MILL PRIVATE LIMITED, BICCAVOLU
ITA 296/VIZ/2018[2015-16]Status: Disposed26/10/2018AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJAHMUNDRY vs SREE MURALI MOHANA BOILED & RAW RICE MILL PRIVATE LIMITED, BICCAVOLU
ITA 295/VIZ/2018[2014-15]Status: Disposed26/10/2018AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJAHMUNDRY vs SREE MURALI MOHANA BOILED & RAW RICE MILL PRIVATE LIMITED, BICCAVOLU
ITA 294/VIZ/2018[2013-14]Status: Disposed26/10/2018AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJAHMUNDRY vs SREE MURALI MOHANA BOILED & RAW RICE MILL PRIVATE LIMITED, BICCAVOLU
ITA 293/VIZ/2018[2012-13]Status: Disposed26/10/2018AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), VIJAYAWADA vs SRI SAI LAKSHMI CONSTRUCTIONS & CO, VIJAYAWADA
ITA 241/VIZ/2018[2013-2014]Status: Disposed26/10/2018AY 2013-2014
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(1), VISAKHAPATNAM vs HASTALLOY INDIA LTD, VISAKHAPATNAM
ITA 225/VIZ/2018[2004-05]Status: Disposed26/10/2018AY 2004-05
SMT. DHARIPALLI RANGAMMA,WRANGAL vs ACIT, CENTRAL CIRCLE-2, VISAKHAPATNAM
ITA 429/VIZ/2017[2011-2012]Status: Disposed26/10/2018AY 2011-2012
SMT. DHARIPALLI RANGAMMA,WRANGAL vs ACIT, CENTRAL CIRCLE-2, VISAKHAPATNAM
ITA 428/VIZ/2017[2010-2011]Status: Disposed26/10/2018AY 2010-2011