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ITAT Surat Bench

5,224 judgments

INCOME TAX OFFICER, WARD-1(2)(1), SURAT, SURAT vs DEEPESH VISHNU AGARWAL, SURAT

ITA 122/SRT/2025[2019-20]Status: Disposed27/10/2025AY 2019-20

SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

HEMANT NARESH AGARWAL,SURAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIR. 4, SURAT

ITA 170/SRT/2023[2020-21]Status: Disposed24/10/2025AY 2020-21

SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

ABDULSAMI ABDULHAMID ZARIWALA,SURAT vs ITO, WARD 2(3)(3), SURAT

ITA 95/SRT/2025[2012-13]Status: Disposed21/10/2025AY 2012-13

SHRI DIESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

INCOME TAX OFFICER, WARD-1(3)(1), SURAT, ADAJAN, SURAT vs SHIVLAL SHAMJIBHAI PONKIA, CITY LIGHT ROAD, SURAT

ITA 817/SRT/2024[2015-16]Status: Disposed17/10/2025AY 2015-16

Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)

DINESHBHAI MULACHANDABHAI PATEL,SURAT vs ITO, WARD 2(3)(1), SURAT

ITA 1371/SRT/2024[2013-14]Status: Disposed17/10/2025AY 2013-14

SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

DIPAK CHHAGANLAL NAIK L/H AMITABEN DIPAK NAIK,SURAT vs ITO, WARD 2(3)(1), SURAT

ITA 1118/SRT/2024[2013-14]Status: Disposed17/10/2025AY 2013-14

SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

HARSHADBHAI MAGANBHAI PATEL,SURAT vs INCOME TAX OFFICER - WARD 1(3)(2), SURAT

ITA 111/SRT/2024[2016-17]Status: Disposed17/10/2025AY 2016-17

SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

INCOME TAX OFFICER, WARD-2(3)(1), SURAT, SURAT vs AMBUBHAI THAKORBHAI PATEL, SURAT

ITA 1020/SRT/2024[2016-17]Status: Disposed17/10/2025AY 2016-17

SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

INCOME TAX OFFICER, WARD-2(3)(1), SURAT, SURAT vs BHANUBHAI RANCHHODBHAI ASODARIA, SURAT

ITA 1003/SRT/2024[2015-16]Status: Disposed17/10/2025AY 2015-16

Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)

INCOME TAX OFFICER, WARD-1(3)(1), SURAT, ANAVIL BUSINESS CENTRE, HAZIRA RAOD, SURAT vs SHARMISHTHABEN SHIVLAL PONKIA, UMRA, BHARTHANA B.O, SURAT

ITA 1002/SRT/2024[2015]Status: Disposed17/10/2025

Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCEL-4, SURAT, SURAT vs BHARTIBEN BHOLABHAI RADADIYA, SURAT

ITA 980/SRT/2024[2021-22]Status: Disposed16/10/2025AY 2021-22

SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 4, SURAT, SURAT vs ANKUR BHOLABHAI RADADIYA, SURAT

ITA 979/SRT/2024[2021-22]Status: Disposed16/10/2025AY 2021-22

SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4, SURAT, SURAT vs KISHORBHAI MANUBHAI RADADIYA, SURAT

ITA 978/SRT/2024[2021-22]Status: Disposed16/10/2025AY 2021-22

SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -4, SURAT, SURAT vs CHATURBHAI MANUBHAI RADADIYA, SURAT

ITA 977/SRT/2024[2021-22]Status: Disposed16/10/2025AY 2021-22

SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE,-4, SURAT, SURAT vs VIPULKUMAR MANUBHAI RADADIYA, SURAT

ITA 974/SRT/2024[2021-22]Status: Disposed16/10/2025AY 2021-22

SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-4, SURAT, SURAT vs RAHULKUMAR VINUBHAI RADADIYA, SURAT

ITA 973/SRT/2024[2021-22]Status: Disposed16/10/2025AY 2021-22

SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-4, SURAT, SURAT vs PARSHOTTAMBHAI BACHUBHAI RADADIA, SURAT

ITA 971/SRT/2024[2021-22]Status: Disposed16/10/2025AY 2021-22

SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-4, SURAT, SURAT vs ANKIT BHOLABHAI RADADIYA, SURAT

ITA 970/SRT/2024[2021-22]Status: Disposed16/10/2025AY 2021-22

SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

RAVI MEEMROT, DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-4, SURAT, SURAT vs MEHUL VINUBHAI RADADIYA, SURAT

ITA 966/SRT/2024[2021-22]Status: Disposed16/10/2025AY 2021-22

SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

PRAMOD RAMABHAI TANDEL,DAMAN vs ACIT, CENTRAL CIRCLE-1, VAPI

ITA 580/SRT/2024[2017-18]Status: Disposed16/10/2025AY 2017-18

SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)