ITAT Surat Bench
5,224 judgments
DHAVAL INDRAVADAN GANDHI,SURAT vs ITO, WARD 2, BARDOLI
or at the time of hearing of this appeal. 2. Briefly stated, the material facts giving rise to the present
KAMLESH NAGINBHAI LAD,SURAT vs ITO, WARD-3(2)(6), SURAT
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT ( (Accountant Member)
SUMITLAL,SURAT vs ITO, SURAT
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT ( (Accountant Member)
BACHRAJ CHHOTELAL MEHTA,SURAT vs INCOME TAX OFFICER, WARD-2(3)(8), SURAT
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT ( (Accountant Member)
RAJVEE EXPORTS,SURAT vs DCIT, CENTRAL CIRCLE 3, SURAT
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT ( (Accountant Member)
INCOME TAX OFFICER, ANAVIL BUSINESS CENTRE, ADAJAN vs ABHISHEK NAVNIT DOSHI , MAHIDHARPURA
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT ( (Accountant Member)
MATRUBHUMI EDUCATION TRUST,CHIKHLI NA vs ARIVS.ITO, EXEMPTION WARD, SURAT
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT ( (Accountant Member)
TIRUPATI SHYAM ENTERPRISE,SURAT vs DCIT, CIRCLE 1(1)(1), SURAT
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT ( (Accountant Member)
ISHWAR VITHAL NAVADIA,SURAT vs ITO, WARD 3(2)(1), SURAT
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ALKESHKUMAR MAGANBHAI PATEL,BHARUCH vs INCOME TAX OFFICER (ITO),WARD 1(1) BHARUCH, BHARUCH
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT ( (Accountant Member)
JIGNESHBHAI ARVINDBHAI PATEL,SURAT vs ITO, WARD 2(3)(2), SURAT
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT ( (Accountant Member)
NEVILLE HOMI SARKARI,NA vs ARIVS.INCOME TAX OFFICER INTERNATIONAL TAXATION, SURAT, SURAT
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
INDRAVADAN GAMANLAL GANDHI,SURAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2(1)(1), SURAT, SURAT
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
VAPI MARCHANT SAVING AND CREDIT CO-OP SOCIETY LIMITED ,VAPI vs INCOME TAX OFFICER, WARD-9, VAPI, VAPI
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT ( (Accountant Member)
ACIT, VAPI CIRCLE, VAPI vs M/S PAYAL PROPERTIES PRIVATE LIMITED, VAPI
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
KAMLESH BABUBHAI PATEL,VALSAD vs ITO, WARD-5, VAPI
SHRI DIESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ORCHID CORP,SURAT vs ITO, WARD 1(1)(1), SURAT
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
NANUBHAI PREMJIBHAI BAMBHAROLIA,VAPI vs DCIT, VAPI
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
MOHMEDAMIN MOHMEDUMAR GENERAL,SURAT vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL CIRCLE), SURAT
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
DEEPESH VISHNU AGARWAL,SURAT vs ITO, WARD 1(2)(1), SURAT
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
