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ITAT Surat Bench

5,224 judgments

HITESHBHAI V MAHALA,VALSAD vs ITO, WARD-2, VALSAD

ITA 23/SRT/2025[2017-18]Status: Disposed31/10/2025AY 2017-18

SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-4, SURAT, SURAT vs VIKAS NANGALIA, SURAT

ITA 972/SRT/2024[2020-21]Status: Disposed31/10/2025AY 2020-21

SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, SURAT, AAYKAR BHAWAN, MAJURA GATE, SURAT vs VIKAS NANGALIA, VESU SURAT, GUJARAT

ITA 848/SRT/2024[2021-22]Status: Disposed31/10/2025AY 2021-22

SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, SURA, SURAT vs PIPODRA TEXTILE PARK LLP, SURAT

ITA 795/SRT/2024[2018-19]Status: Disposed31/10/2025AY 2018-19

SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

RAJESH PODDAR,SURAT vs ACIT CENTRAL CIRCLE-4, SURAT

ITA 547/SRT/2024[2020-21]Status: Disposed31/10/2025AY 2020-21

DY. COMMISSIONER OF INCOME TAX, CENTRAL CIR - 4, SURAT vs NARESHKUMAR B. AGARWAL, SURAT

ITA 164/SRT/2023[2020-21]Status: Disposed31/10/2025AY 2020-21

DY. COMMISSIONER OF INCOME TAX, CENTRAL CIR - 4, SURAT vs NARESHKUMAR B. AGARWAL, SURAT

ITA 163/SRT/2023[2013-14]Status: Disposed31/10/2025AY 2013-14

NARESHKUMAR B. AGARWAL,SURAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIR - 4, SURAT

ITA 136/SRT/2023[2013-14]Status: Disposed31/10/2025AY 2013-14

MADANGOPAL RAMKUMAR SIKAWAT,SURAT vs ITO, WARD 1(2)(1), SURAT., SURAT

ITA 918/SRT/2025[2013-14]Status: Disposed30/10/2025AY 2013-14

SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT ( (Accountant Member)

URMILABEN THAKORDAS SOPARIWALA,SURAT vs INCOME TAX OFFICER, SURAT

ITA 917/SRT/2025[2012-13]Status: Disposed30/10/2025AY 2012-13

SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT ( (Accountant Member)

YOGENDRAKUMAR RAMAVTAR AGARWAL,SURAT vs ITO, WARD-1(2)(1), SURAT

ITA 882/SRT/2025[2009-10]Status: Disposed30/10/2025AY 2009-10

SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT ( (Accountant Member)

SOFIA TWIST AND TEXT PVT LTD,SURAT vs DCIT CIRCLE 2(1)(1), SURAT

ITA 739/SRT/2025[2017-18]Status: Disposed30/10/2025AY 2017-18

SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT ( (Accountant Member)

SETU PARIVAR CHARITABLE TRUST,SURAT vs CIT(E), AHEMDABAD

ITA 696/SRT/2025[2025-26]Status: Disposed30/10/2025AY 2025-26

SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

SETU PARIVAR CHARITABLE TRUST,SURAT vs CIT(E), AHEMDABAD

ITA 695/SRT/2025[2025-26]Status: Disposed30/10/2025AY 2025-26

SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

SHILPABEN HITESHBHAI SAKARIA,SURAT vs INCOME TAX OFFICER-1(2)(6), SURAT, SURAT

ITA 686/SRT/2025[2018-19]Status: Disposed30/10/2025AY 2018-19

SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT ( (Accountant Member)

JITENDRAKUMAR AMBELAL PATEL,NA vs ARIVS.ITO, WARD-3, NAVSARI

ITA 660/SRT/2025[2009-10]Status: Disposed30/10/2025AY 2009-10

SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT ( (Accountant Member)

KIRTI KARSANDAS NAYAK,UMBERGAON vs ITO WARD-5, VAPI

ITA 659/SRT/2025[2011-12]Status: Disposed30/10/2025AY 2011-12

SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT ( (Accountant Member)

PANNALAL RAMPHER YADAV,SILVASA vs ITO, SILVASSA, SILVASSA

ITA 647/SRT/2025[2019-20]Status: Disposed30/10/2025AY 2019-20

RAGHUNANDAN IMPEX PVT LTD,SURAT vs INCOME TAX OFFICER, WD-2(1)(1), SURAT, SURAT

ITA 641/SRT/2025[2012-13]Status: Disposed30/10/2025AY 2012-13

SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT ( (Accountant Member)

SANJAY SIVABHAGWAN KEYAL,SURAT vs ITO, WARD-2(3)(4), SURAT

ITA 636/SRT/2025[2009-10]Status: Disposed30/10/2025AY 2009-10

SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT ( (Accountant Member)