ITAT Surat Bench

HIMMATBHAI NATHABHAI RAKHOLIA,SURAT vs INCOME TAX OFFICER, WARD-3(3)(2), SURAT

SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

GREENLINE ECOFAB PVT. LTD.,SURAT vs ACIT, CIRCLE 1(1)(2), SURAT

SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

SHRI SURATI MODH GANCHI GNATI JILLA NANPURA PANCH,SURAT,SURAT vs CIT (EXEMPTION), AHMEDABAD

MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

LATE RAMESHCHANDRA G. CHOKSI,SURAT vs THE INCOME TAX OFFICER, WARD 3(3)(4), SURAT, SURAT

SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

JAYSHREE VIRADIYA,SURAT vs ITO, WARD 3(2)(9), SURAT

SHRI DIESH MOHAN SINHA, JUDICIAL MEMBER SHRI BIJAYANANDA PRUSETH (Accountant Member)

A K PATEL,SURAT vs ITO, ACIT CIRCLE 3(3), SURAT

SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

PATEL AND SONS,NA vs ARIVS.INCOME TAX OFFICER, WARD 3, NAVSARI, SURAT

SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

PRAKASHBHAI MANCHHARAM MISTRY,SURAT vs INCOME TAX OFFICER, WARD 3(2)(1), SURAT

SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

SIR P.T. SARVAJANIK COLLEGE OF SCIENCE ALUMNI ASSOCIATION,SURAT vs CIT (EXEMPTION), AHMEDABAD

SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

SIR P.T. SARVAJANIK COLLEGE OF SCIENCE ALUMNI ASSOCIATION,SURAT vs CIT (EXEMPTION), AHMEDABAD

SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

SHREE SALASAR SAREES,SURAT vs ITO, WARD 1(2)(6), SURAT

SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

SUMANBEN JASHVANTBHAI PATEL,SURAT vs ACIT, CIRCLE 1(3), SURAT, SURAT

M/S COPER CO. OPERATIVE SUGAR LTD,TAPI vs ITO WARD-2, BARDOLI

SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

USMAN VALI PATEL,BHARUCH GUJARAT vs WARD 1(2), INCOME TAX OFFICER, BHARUCH

SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

BIPIN MOTIBHAI PATEL ,BHARUCH vs INCOME TAX OFFICER BHARUCH WARD 1(1), BHARUCH

SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

MUKESH BABULA SAINI,SURAT vs ITO, WARD 2(3)(1), SURAT

the ld. CIT(A). We also note that Ld. CIT(A) has not passed the order as per the mandate of provisions of section 250 of the Act. We also note that assessee did not submit entire documents and evidences before the Assessing Officer. Hence, we are of the view that one more opportunity should be given to the assessee to plead his case before the Assessing Officer. We note that it is settled law that principles of natural justice and fair play require that the affected party is granted suffici

RAJAN BUDHISAGAR SINGH,NA vs ARIVS.ITO, WARD-4, NAVSARI

SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 111, SURAT vs MUKESH ARJANBHAI MANIYA, SURAT

SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

DCIT, CIRCLE-2(1)(1), SURAT, SURAT vs THE SURAT VANKAR SAHKARI SANGH LIMITED, SURAT

MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

SHREE BRAHMAJYOTI SANSKAR DHAM TRUST ,SURAT vs THE COMMISSIONER OF INCOME TAX, (EXEMPTION) AHMEDABAD , AHMEDABAD

MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)