ITAT Surat Bench
5,224 judgments
REVA ENTERPRISE,ANKLESHWAR vs INCOME TAX OFFICER, WARD 2(4), BHARUCH, BHARUCH
MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
AMIZARA CONSTRUCTION PRIVATE LIMITED,SURAT vs ITO, WARD1(1)(1), SURAT
MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
AMIZARA CONSTRUCTION PRIVATE LIMITED,SURAT vs ITO, WARD 1(1)(1), SURAT
MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
CHIMANBHAI BHIKHABHAI PATEL,SURAT vs ITO, WARD 1(3)(6), SURAT
MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ARUN KUMAR GUPTA, DCIT, CIRCLE-1(3), SURAT, ADAJAN vs CHUNIBHAI HARIBHAI GAJERA, ADARSH NAGAR SOCIETY
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ARUN KUMAR GUPTA, DCIT, CIRCLE-1(3), SURAT, ADAJAN vs CHUNIBHAI HARIBHAI GAJERA, ADARSH NAGAR SOCIETY
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
NITINKUMAR RAJENDRAKUMAR MODI,SURAT vs INCOME TAX OFFICER, WARD 1(2)(3), SURAT
Shri T.R. Senthil Kumar (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
NIRAVKUMAR DESAI,SURAT vs ITO, WARD 2(3)(1), SURAT
Shri T.R. Senthil Kumar (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
BHAVINBHAI BHARATBHAI KOTHARI,SURAT vs ITO WARD 3(2)(1), SURAT, SURAT
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT (Accountant Member)
ARJUN OIL TRADERS,SURAT vs ACIT, NAVSARI CIRCLE, NAVSARI , NAVSARI
PRAVINCHANDRA KESHRICHAND SHAH,BHARUCH vs ACIT CIRCLE 1, BHARUCH
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
KHODIYAR MOTORS,SURAT vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(3), SURAT
SHRISANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
V V & BROS,SURAT vs ITO, WARD 2(3)(6), SURAT
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
KISHOR RAMESHBHAI MEHTA,SURAT vs ITO, WARD-1(5), BHARUCH
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
KIRTIKUMAR NAGINDAS SHAH,SURAT vs ITO, WARD 2(3)(6), SURAT
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SHRI HARGOVIND ISHWARBHAI PATEL,SURAT vs DCIT CENTRAL CIRCLE-2, SURAT
PRIME CO OPERATIVE BANK LTD,SURAT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), SURAT
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SAJITHKUMAR SUBI,ANKLESHWAR vs INCOME-TAX OFFICER WARD-2(4), BHARUCH, BHARUCH
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
DY. COMMISSIONER OF INCOME-TAX, CIRCLE-2(1)(1), SURAT, SURAT vs KISHAN BARANWAL, SURAT
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SUNIL KUMAR MEHTA,DARIAPUR vs I.T.O. WARD 2(2)(1), SURAT
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
