ITAT Surat Bench
5,224 judgments
BAKER ABDULAZIZ NORAT,PANOLI, BHARUCH, GUJARAT vs INCOME TAX OFFICE, WARD 1(1), BHARUCH, BHARUCH, GUJARAT
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
IQBAL SABBIRAHMED DESAI,SURAT vs ITO WARD-1, BARDOLI
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
PARESHBHAI NATVARLAL SHAH,NA vs ARIVS.INCOME TAX OFFICER, NAVSARI
SHRI T. R. SENTHIL KUMAR (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
RUPAL DEVANG NAIK ,NA vs ARIVS.ITO, WARD-4, NAVSARI
JAYVADAN AMRATLAL RUGHNATHWALA,SURAT vs PCIT-1, SURAT, SURAT
MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
INNOVATIVE TELECOM AND SOFTWARES PRIVATE LTD,SURAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), SURAT, SURAT
MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SMT. KANCHANBEN PRAVINBHAI SHETH,SURAT vs PCIT-1, SURAT
MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
GAUTAM PRAVINCHANDRA SHETH HUF,SURAT vs PCIT-1, SURAT
MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
INCOME TAX OFFICER 331, MAJURA GATE SURAT vs SHARDABEN GORDHANBHAI ASODARIA, SURAT
INCOME TAX OFFICER, WARD- 2(3)(1), SURAT vs HITESH B PONKIA HUF, SURAT
URMILABEN PRABHUBHAI PATEL,SURAT vs ITO, WARD 2(3)(4), SURAT
MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ANJANA ENTERPRISE,SURAT vs ITO, WARD 1(2)(1), SURAT
MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
LATE CHIMANLAL JERAMBHAI BHAGAT LEGAL HEIR MINAXI RAKESHBHAI KAHAR,SURAT vs ITO, WARD-1, VAPI
MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
BHAVIN MAHESHKUMAR DESAI,NA vs ARIVS.ITO, WARD 1 , NAVSARI
MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
JAGDISHBHAI KARAMSHIBHAI BODRA,SURAT vs DCIT CIRCLE 1(1)(1), SURAT
MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
JAGDISHBHAI KARAMSHIBHAI BODRA ,SURAT vs DCIT CIRCLE 1(1)(1), SURAT
MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
LAXMIBEN NARAYAN CHAUTE,SURAT vs ITO, WARD 1(2)(3), SURAT
MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
GAURAVA MISHRA,RAIPUR vs ITO, WARD 3(2)(8), SURAT
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
REVA ENTERPRISE,NARMADA vs INCOME TAX OFFICER, WARD 2(1), BHARUCH, BHARUCH
MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
REVA ENTERPRISE,NARMADA vs INCOME TAX OFFICER, WARD 2(1), BHARUCH, BHARUCH
MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
