ITAT Surat Bench
5,224 judgments
MAROLI VIBHAG KHAND UDYOG SAHAKARI MANDALI LTD.,NA vs ARIVS.ACIT, NAVSARI CIRCLE, NAVSARI
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJYANANDA PRUSETH (Accountant Member)
ACIT, NA vs ARI CIRCLE, NAVSARIVS.M/S. MAROLI VIBHAG KHAND UDYOG SAHAKARI MANDALI LTD.,, NAVSARI
ACIT, NA vs ARI CIRCLE., NAVSARIVS.M/S. MAROLI VIBHAG KHAND UDYOG SAHAKARI MANDALI LTD,, NAVASARI
ACIT, NA vs ARI CIRCLE, NAVSARIVS.M/S. MAROLI VIBHAG KHAND UDYOG SAHAKARI MANDALI LTD, NAVSARI
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJYANANDA PRUSETH (Accountant Member)
ACIT, NA vs ARI CIRCLE, NAVSARIVS.M/S. MAROLI VIBHAG, KAND UDYOG SAHAKARI MANDALI LTD., NAVSARI
ACIT, NA vs ARI CIRCLE, NAVSARIVS.SAHAKARI KHAND UDYOG MANDAL LTD, NAVSARI
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJYANANDA PRUSETH (Accountant Member)
ACIT, NA vs ARI CIRCLE, NAVSARIVS.M/S. SAHKARI KHAND UDYOG MANDAL LTD, NAVSARI
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJYANANDA PRUSETH (Accountant Member)
ACIT, NA vs ARI CIRCLE, NAVSARIVS.SAHKARI KHAND UDYOG MANDAL LTD, NAVSARI
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJYANANDA PRUSETH (Accountant Member)
ACIT, NA vs ARI CIRCLE, NAVSARIVS.SAHKARI KHAND UDYOG MANDAL LTD, NAVSARI
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJYANANDA PRUSETH (Accountant Member)
SAHAKARI KHAND UDYOG MANDAL LTD,NAVASARI vs ACIT, NAVASARI CIRCLE, NAVASARI, NAVASARI
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJYANANDA PRUSETH (Accountant Member)
SAHAKARI KHAND UDUOG MANDAL LTD.,NA vs ARIVS.DCIT, NAVSARI CIRCLE, NAVSARI, NAVSARI
SAHADARI KHAND UDYOG MANDAL LTD.,,NA vs ARIVS.ACIT, NAVSARI CIRCLE, NAVSARI, NAVSARI
SAHAKARI KHAND UDYOG MANDAL LTD.,,GANDEVI vs ACIT, NAVSARI CIRCLE, NAVSARI, NAVSARI
VIPULBHAI VITTHALBHAI KAKADIA,SURAT vs ITO, WARD 3(1)(5), SURAT
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
JAYESH DOLATBHAI PATEL,VALSAD vs ITO, WARD 2, VALSAD
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
NAVINBHAI RATILAL IDRIA,SURAT vs ITO, WARD 2(3)(4), SURAT
Shri T.R. Senthil Kumar (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
SHAILESH DEVRAJBHAI PADMANI,SURAT vs ITO, WARD 3(2)(1), SURAT
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
RAJ KUMAR AGARWAL,SURAT vs ITO, WARD 2(2)(1), SURAT
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
RAMESHBHAI POPATBHAI DAKHRA LEGAL HEIR OF POPATBHAI VIRABHAI DAKHRA,SURAT vs ITO, WARD 2(3)(3), SURAT
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
INCOME TAX OFFICER, WARD-1(3)(1), SURAT, ADAJAN, SURAT vs CHANDUBHAI JADAVBHAI KORAT, SURAT
DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
