ITAT Surat Bench
5,224 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VAPI vs GUJARAT POLYSOL CHEMICALS LIMITED, VAPI
HON’BLE SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VAPI vs GUJARAT POLYSOL CHEMICALS LIMITED, VAPI
HON’BLE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER & HON’BLE SHRI OM PRAKASH KANT (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VAPI vs GUJARAT POLYSOL CHEMICALS LIMITED, VAPI
MAHAMEDSUHEL ABDULKADIR KADUJI,BHARUCH vs ITO, WARD 1(1), BHARUCH
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
TIRATHRAJ RAJMURAT MAURYA,SURAT vs INCOME TAX OFFICER, WARD 1(2)(6), SURAT
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT (Accountant Member)
TIRATHRAJ RAJMURAT MAURYA,SURAT vs INCOME TAX OFFICER, WARD 1(2)(6), SURAT
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT (Accountant Member)
TIRATHRAJ RAJMURAT MAURYA,SURAT vs INCOME TAX OFFICER, WARD 1(2)(6), SURAT
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT (Accountant Member)
MEENA VIJAY DESAI,NA vs ARIVS.WARD 3, NAVSARI, GUJARAT, NAVSARI
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT (Accountant Member)
SATHAIYA GANAPATHY,PUDUKOTTAI vs ITO, WARD 1 , BARDOLI
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SATHAIYA GANAPATHY,PUDUKOTTAI vs ITO, WARD 1, BARDOLI
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
MADHVI AJITKUMAR RANKA ,NA vs ARIVS.ACIT, NAVSARI CIRCLE, NAVSARI
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
AJIT RAMESHCHANDRA PATHAK,SURAT vs DCIT, CIRCLE 1(1)(1), SURAT (PREV. J.O. ACIT, CIRCLE 1(2), SURAT), SURAT
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ANAND MAHENDRA KAPADIA,SURAT vs ITO, WARD 3(2)(1), SURAT
Shri T.R. Senthil Kumar (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
ANAND MAHENDRA KAPADIA,SURAT vs ITO, WARD 3(2)(1), SURAT
Shri T.R. Senthil Kumar (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
SANTOSH SINGH HUKAM SINGH KARNAWAT,SURAT vs ITO, WARD 2(3)(8), SURAT
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SACHIN NOTIFIED AREA,SURAT vs THE DCIT, CENTRAL CIRCLE-1(1)(1), SURAT
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT (Accountant Member)
INCOME TAX OFFICER, WARD-1(2)(1), SURAT, SURAT vs DEEPESH VISHNU AGARWAL, SURAT
SHREE KHEDUT SAHAKARI KHAND UDYOG MANDLI LTD., SURAT,BARDOLI vs INCOME TAX OFFICER, WARD-1 , BARDOLI
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJYANANDA PRUSETH (Accountant Member)
