ITAT Surat Bench
5,224 judgments
SHARDABEN DHANJIBHAI SAVANI,SURAT vs ITO, WARD 2(3)(4), SURAT
SHARDABEN DHANJIBHAI SAVANI,SURAT vs ITO, WARD 2(3)(4), SURAT
SHREE RANDER ROAD JAIN SANGH,SURAT vs ITO, EXEMPTION WARD, SURAT
RONIL VINUBHAI GUJARATI,SURAT vs ITO, WARD 3(2)(3), SURAT
SARFARAJ MOHMED BALERA,BHARUCH, GUJARAT vs INCOME TAX OFFICER WARD 1(5), WARD (), BHARUCH
TEJASKUMAR SUBHASHBHAI PATEL,SURAT vs INCOME TAX OFFICER, WARD 2(2)(1), SURAT
TEJASKUMAR SUBHASHBHAI PATEL,SURAT vs INCOME TAX OFFICER, WARD 2(2)(4), SURAT
THE NIZAR TAL YUVA UT K SAH M LTD.,TAPI vs ITO, WARD 2, BARDOLI
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SACHINKUMAR RAJUBHAI PRANCHVANI,SURAT vs ITO, WARD-2(2)(4), SURAT
ACIT, CIRCLE1(3), SURAT, SURAT vs ASHWINBHAI PARSOTTAMBHAI PATEL, SURAT
VIPULKUMAR PARBHUBHAI PATEL,SURAT vs ITO, WARD 2(3)(4), SURAT
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
VIHAN VIBHAG CREDIT CO-OPERATIVE SOCIETY LTD.,SURAT vs ITO, WARD 2(2)(5), SURAT
MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
PRAKASH BHIKHABHAI MEHTA,SURAT vs ITO, WARD 1(3)(4), SURAT
Shri T.R. Senthil Kumar (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
PRAKASH BHIKHABHAI MEHTA,SURAT vs ITO, WARD 1(3)(4), SURAT
Shri T.R. Senthil Kumar (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
PRAKASH BHIKHABHAI MEHTA,SURAT vs ITO, WARD 1(3)(4), SURAT
Shri T.R. Senthil Kumar (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
PRAKASH BHIKHABHAI MEHTA,SURAT vs ITO, WARD 1(3)(4), SURAT
Shri T.R. Senthil Kumar (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
PRAKASH BHIKHABHAI MEHTA,SURAT vs ITO, WARD 1(3)(4), SURAT
Shri T.R. Senthil Kumar (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
MEENAXI GEMS PVT LTD,SURAT vs INCOME TAX OFFICER, WD-1(1)(4), SURAT, SURAT
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
MEENAXI GEMS PVT LTD,SURAT vs INCOME TAX OFFICER, WD-1(1)(4), SURAT, SURAT
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
