ITAT Surat Bench
5,224 judgments
PATEL KALIDAS MEGHJIBHAI (HUF),SURAT vs DCIT CIRCLE-3(2), SURAT
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
VINUBHAI KESHAVBHAI RABADIYA,SURAT vs INCOME TAX OFFICER WARD 3(3)(1) SURAT, SURAT
MS. SUCHITRA R. KAMBLE (Judicial Member)
SIDDHI PROCON PVT LTD,SURAT vs ITO, WARD 2(1)(3), SURAT
MS. SUCHITRA R. KAMBLE (Judicial Member)
JAYA RINKUBHAI BANDUKWALA,SURAT vs THE INCOME TAX OFFICER, WARD 3(3)(1) SURAT, SURAT
JAYA RINKUBHAI BANDUKWALA,SURAT vs THE INCOME TAX OFFICER, WARD 3(3)(1) SURAT, SURAT
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
VIKAS VAISHNAV,SURAT vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, SURAT, SURAT
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
MANJU GEMS,SURAT vs THE INCOME-TAX, WARD 3(3)(1), SURAT., SURAT
SHRI DIESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
MUKESHKUMAR BALMUKUND AGARWAL (HUF),SURAT vs ITO, WARD 1(3)(3), SURAT, SURAT
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
OMPRAKASH RAMNIVAS SONI L/H. OF HARISH OMPRAKASH SONI,VAPI vs ASSISTANT COMMISSIONER OF INCOME TAX, VAPI CIRCLE, VAPI, VAPI
KIRIT BABUBHAI JHAVERI,SURAT vs ACIT, CIRCLE-2(2), SURAT, SURAT
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
LATE PRIYANK NARENDRABHAI PATEL THROUGH HIS LH NARENDRABHAI PATEL,SURAT vs THE INCOME TAX OFFICER WARD-01 BARDOLI, BARDOLI
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
MANJU DEVI BEGANI,SURAT vs INCOME TAX OFFICER,WARD 2(1)(3), SURAT
NAZERABIBI NADEEM SHAMA,SURAT vs ITO, WARD 2 (3) (6), SURAT
SHRI T. R. SENTHIL KUMAR (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
AVKAR URBAN CO-OP CREDIT SOCIETY LTD.,SURAT vs ACIT CIRCLE 3(3), SURAT
MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SHREE SIDDHRUDRA BRAHM SAMAJ KELVANI MANDAL ,BHARUCH vs CIT(EXEMPTION), AHMEDABAD
MS. SUCHITRA KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
GEETABEN THAKORBHAI PATEL,SURAT vs ITO, WARD 2(3)(4), SURAT
SHRI DIESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
INCOME TAX OFFICER, WARD-1(2)(6), SURAT, ADAJAN vs VIKRAMBHAI MANGALDAS MEHTA, ADAJAN
SIDDHESHWAR SIZER,SURAT vs ITO, WARD 1(2)(1), SURAT
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
