ITAT Surat Bench
5,224 judgments
NARESHKUMAR GOKALCHAND LODHA,MUMBAI vs ITO WARD 2(3)(8), SURAT
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT, ( (Accountant Member)
NARESHKUMAR GOKALCHAND LODHA,MUMBAI vs ITO 2(3)(8), SURAT
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT, ( (Accountant Member)
SUKANYABEN HIRENBHAI GADHIYA,SURAT vs ITO, WARD 3(3)(4), SURAT
HON’BLE SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT (Accountant Member)
R G LIFTER,SURAT vs ITO, WARD- 2(3)(4), SURAT
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SRINU VENKATAIAH MARGAM,SURAT vs PCIT-1, SURAT
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
VARDHAMAN FABRICS,SURAT vs ITO, WARD 1(2)(5), SURAT
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
RAMESHBHAI MAKANBHAI BHAKTA,SURAT vs INCOME TAX OFFICER, BARDOLI
SHRI SANJAY GARG, JUDICIAL MEMBER SHRI NARENDRA PRASAD SINHA (Accountant Member)
SHYAMLAL LALCHAND SINGH,SURAT vs ITO, WARD 1(2)(6), SURAT
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ANKIT KABRA,SURAT vs ITO, WARD-1(3)(1), SURAT
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT ( (Accountant Member)
MAGNIFIQUE GEMS PRIVATE LIMITED,SURAT vs INCOME TAX OFFICER, WARD 1(1)(4), SURAT
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT ( (Accountant Member)
GREEN MUMBAY LIONS EDUCATION TRUST,NA vs ARIVS.EXEMPTION WARD, SURAT, INCOME-TAX OFFICE SURAT
SHRI T. R. SENTHIL KUMAR (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
HITESHBHAI RAMESHBHAI PATEL,SURAT vs ITO WARD,2, BARDOLI, BARDOLI
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT ( (Accountant Member)
KANCHAN DEVI AGARWAL,SURAT vs ITO, WARD 1(2)(1), SURAT
S/SHRI SANJAY GARG, JUDICIAL MEMBER AND BIJAYANANDA PRUSETH (Accountant Member)
KANCHAN DEVI AGARWAL,SURAT vs ITO, WARD 1(2)(1), SURAT
S/SHRI SANJAY GARG, JUDICIAL MEMBER AND BIJAYANANDA PRUSETH (Accountant Member)
VISHWAS BUILDERS,OPERA PALACE vs ACIT, CIR 2(2), SURAT, MAJURAGATE, SURAT
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT ( (Accountant Member)
GOPAL MITTAL,SURAT vs ITO, WARD 1(1)(1), SURAT
SHRI T. R. SENTHIL KUMAR (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
DEPUTY COMMISSIONER OF INCOME-TAX,CENTRAL CIRCLE-1, SURAT, AAYAKAR BHAWAN, MAJURA GATE, SURAT vs ROYAL DEVELOPERS, NR. IP MISSION SCHOOL, MUGLISA
MS KALAMANDIR JEWELLERS LTD. ,SURAT vs THE ASST. COMMISSIONER OF INCOME TAX- CIRCLE 1(1)(1), SURAT
GHANSHYAMBHAI SUTARIA,SURAT vs ITO, WARD 3(2)(1),SURAT, SURAT
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
VANMALIBHAI MULJIBHAI PATEL L/H RANJANBEN DEEPAKBHAI PATEL,NA vs ARIVS.ITO, WARD 5, NAVSARI
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)