ITAT Surat Bench
5,224 judgments
RITESHKUMAR BHUPENDRABHAI CHOKSI,VADODARA vs ITO, WARD 1(5), BHARUCH
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
RITESHKUMAR BHUPENDRABHAI CHOKSI,VADODARA vs ITO, WARD 1(5), BHARUCH
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
SAMAY CHARITABLE TRUST,SURAT vs CIT (EXEMPTION), AHMEDABAD
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
LATE NOORULKALAM SHAIKH THROUGH HIS LH HUSNEJAMAL N SHAIKH ,SURAT vs THE INCOME TAX OFFICER, WARD-3(2)(1) SURAT, SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
KAMLESH KUMAR GADIYA,SURAT vs INCOME TAX OFFICER, WARD-1(2)(2), SURAT, SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
BANKIMCHANDRA BIPINCHANDRA KINKHABWALA,SURAT vs INCOME TAX OFFICE, WARD 1 (2) (6), SURAT, SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
ANILKUMAR JAIN,MUMBAI vs ITO WARD 2(3)(6), SURAT, SURAT
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT (Accountant Member)
ANILKUMAR JAIN,MUMBAI vs ITO WARD 2(3)(6), SURAT, SURAT
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT (Accountant Member)
PRATISH SHAH (HUF),SURAT vs ITO, WARD 1(2)(1), SURAT, SURAT
SHRI SANJAY GARG, JUDICIAL MEMBER SHRI NARENDRA PRASAD SINHA (Accountant Member)
ANAND SARAF,SURAT vs DCIT CIRCLE 2, BIKANER
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT (Accountant Member)
JIVRAJBHAI GOPALBHAI KAKADIA,SURAT vs WARD 1(3)(2), SURAT (PRESENT JURISDICTION-WARD 1(3)(1), SURAT), SURAT
Ms. Suchitra Kamble (Judicial Member)
GOPI CREATION,SURAT vs I.T.O WARD 3(2)(2), SURAT
Smt. Annapurna Gupta (Accountant Member)
NISHITH DAND (INDIVIDUAL),VADODARA vs I.T.O WARD 2(1), BHARUCH, BHARUCH
HON’BLE SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT, SURAT vs MANOJ CHHITUBHAI PATEL, SURAT
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT, SURAT vs MANOJ CHHITUBHAI PATEL , SURAT
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT (Accountant Member)
NARESHKUMAR GOKALCHAND LODHA,MUMBAI vs THE INCOME TAX OFFICER WARD 2(3)(8), SURAT
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT, ( (Accountant Member)
NARESHKUMAR GOKALCHAND LODHA,MUMBAI vs THE INCOME TAX OFFICER WARD 2(3)(8), SURAT
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT, ( (Accountant Member)
NARESHKUMAR GOKALCHAND LODHA,MUMBAI vs ITO WARD 2(3)(8), SURAT
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT, ( (Accountant Member)
NARESHKUMAR GOKALCHAND LODHA,MUMBAI vs THE INCOME TAX OFFICER WARD 2(3)(8), SURAT
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT, ( (Accountant Member)
NARESHKUMAR GOKALCHAND LODHA,MUMBAI vs ITO WARD 2(3)(8), SURAT
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT, ( (Accountant Member)