ITAT Surat Bench
5,224 judgments
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, SURAT, SURAT vs MUKESHKUMAR MANSUKHLAL SHAH, SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT Ms SUCHITRA KAMBLE (Judicial Member)
BALDA MAJUR & KAMDAR SAHKARI MANDALI LTD.,TAPI vs ITO, WARD 2, BARDOLI
DR. B.R.R. KUMAR, VICE-PRESIDENT Ms SUCHITRA KAMBLE (Judicial Member)
SACHI MOLDING SOLUTIONS PRIVATE LIMITED,VALSAD vs THE INCOME TAX OFFICER, TDS WARD-2, SURAT, SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member)
PRITESHKUMAR VIKRAMBHAI PATEL,SURAT vs ITO, WARD 3(3)(5), SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT MS SUCHITRA RAGHUNATH KAMBLE (Judicial Member)
PASHVANATH RESIDENCY CO-OP. HOUSING SOCIETY LTD,NA vs ARIVS.ITO, WARD-4, NAVSARI
DR. B.R.R. KUMAR (Vice President), MS. SUCHITRA KAMBLE (Judicial Member)
K VIPUL & CO ,SURAT vs ITO, WARD 1(2)(6), SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT Ms SUCHITRA KAMBLE (Judicial Member)
SHRI PRAMODBHAI BHIKUBHAI DESAI,VALSAD vs I.T.O WARD -7, VAPI
DR. B.R.R. KUMAR (Vice President), MS. SUCHITRA KAMBLE (Judicial Member)
TARACHAND MOHANLAL AGARWAL,SURAT vs THE PRINCIPAL COMMISSIONER OF INCOME TAX SURAT-01, SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT Ms SUCHITRA KAMBLE (Judicial Member)
SHREE CHALTHAN VIBHAG KHAND SAHAKARI MANDLI LTD.,SURAT vs ITO, WARD 1, BARDOLI
DR. B.R.R. KUMAR, VICE-PRESIDENT Ms SUCHITRA KAMBLE (Judicial Member)
AKSHITA VIKRANT PATEL,SURAT vs INCOME TAX OFFICER- WARD 2(3)(6), SURAT
DR. B.R.R. KUMAR (Vice President), MS. SUCHITRA KAMBLE (Judicial Member)
NITIN MADHUKAR MAHAJAN,VADODARA vs INCOME TAX OFFICER WARD 1(4), BHARUCH
DR. B.R.R. KUMAR (Vice President), MS. SUCHITRA KAMBLE (Judicial Member)
RAMESH KUMAR SINGH,SURAT vs ITO, WARD 1(2)(5), SURAT
DR. B.R.R. KUMAR (Vice President), MS. SUCHITRA KAMBLE (Judicial Member)
GOPAL CHANDAK,SURAT vs ITO, WARD-1(2)(2), SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT Ms SUCHITRA KAMBLE (Judicial Member)
MAHAVIR AGRO INDUSTRIES,NA vs ARIVS.ITO, WARD-3, NAVSARI
DR. B.R.R. KUMAR (Vice President), MS. SUCHITRA KAMBLE (Judicial Member)
AMAR JEWELLERS PRIVATE LIMITED,SURAT vs ACIT, CIRCLE 1(1)(1), SURAT, SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
THE UDHNA CITIZEN CO OPP. BANK LIMITED ,NOW MERGE WITH KALUPUR COMMERCIAL CO.OP. BANK LTD,AHMEDABAD vs I.T.O TDS -2 , SURAT
SHRI SANJAY GARG, JUDICIAL MEMBER SHRI NARENDRA PRASAD SINHA (Accountant Member)
JITESHKUMAR MADHAVBHAI JAGANI,SURAT vs DY. CIT, CIRCLE-2(1)(1), SURAT
DR. B.R.R. KUMAR, VICE-PRESIDENT MS. SUCHITRA KAMBLE (Judicial Member)
MANISHABNE KAIZAD MOTAWALA,SURAT vs ITO, WARD 2(3) (1), SURAT
Shri Sanjay Garg (Judicial Member)
SAVITA HEMANT RATHOD,SURAT vs ITO, WARD-2(3), SURAT
Shri Sanjay Garg (Judicial Member)
MOHMEDAJIM RASID PATEL,BHARUCH GUJARAT vs WARD 1(4) INCOME TAX OFFICER, BHARUCH
Shri Sanjay Garg (Judicial Member)
