ITAT Surat Bench
5,224 judgments
THAKORBHAI VASANTBHAI PATEL,BHARUCH, GUJARAT vs INCOME TAX OFFICER WARD 1(3)- BHARUCH , BHARUCH, GUJARAT
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
DINESHBHAI RAVJIBHAI DOBARIYA,SURAT vs INCOME TAX OFFICER, AAYAKAR BHAVAN,SURAT
ZEBA AJMAL POTHIWALA,SURAT vs ITO, WARD 1(2) (6), SURAT
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT (Accountant Member)
BHAVANABEN PRAVINCHANDRABHAI PATEL,SURAT vs ITO, WARD 1(3)(6), SURAT
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
TARUNABEN AMITKUMAR PATEL,DAMAN vs ITO, WARD DAMAN, DAMAN
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT (Accountant Member)
CHAMANA RAM,VAPI vs ITO, WARD 1, VAPI
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT (Accountant Member)
BHAVESHKUMAR RAJARAM PATEL,SURAT vs ITO, WARD-2(3)(1), SURAT
VIPULKUMAR PARSOTTAM PADMANI,SURAT vs ITO, CIRCLE 3(2), SURAT
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT (Accountant Member)
JAYSUKHBHAI GOBARBHAI SAVALIA,SURAT vs ITO, WARD 3(3)(1), SURAT
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT (Accountant Member)
KAMLESHBHAI RAMJIBHAI DHADUK,SURAT vs ITO, WARD3(2)(6), SURAT
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SAFETY EDUCATION AND RESEARCH FOUNDATION ,SURAT vs CIT(EXEMPTION), AHMEDABAD
HAJI PIR MOHMAD YUSUF WAQF,SURAT vs CIT(EXEMPTION), AHMEDABAD
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SURESH RANCHHODBHAI TANDEL,DAMAN & DIU (UT) vs INCOME TAX OFFICER, DAMAN WARD, DAMAN, DAMAN
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SAHAJ AGRO FARM,SURAT, GUJARAT vs ADDITIONAL, JOINT,DEPUTY,ASSISTANT COMMISSIONER OF INCOME TAX, ITO, DELHI
SHRI DINESH MOHAN SINHA, JUDICIAL MEMBER SHRI BIJAYANANDA PRUSETH (Accountant Member)
MANILAL BHANABHAI GOHIL EDUCATION TRUST,NA vs ARIVS.ITO(EXEMPTION), SURAT
SHRI DINESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
KRUNALBHAI ASHOKBHAI GANDHI,SURAT vs ITO WARD 3(2)(1), SURAT, SURAT
GRISHMABEN OJASBHAI PATEL,SURAT vs ITO 3(2) (1), SURAT
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT (Accountant Member)
VARSHABEN JAYANTIBHAI TRADA,UTRAN vs DCIT, CIRCLE 2(1) (1), SURAT
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT (Accountant Member)
SHREE KAILASH STONE QUARRY (FIRM),SURAT vs NATIONAL E-ASSESSMENT CENTRE, DELHI
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT (Accountant Member)
ISCON COPPER PRIVATE LIMITTED,SURAT vs ITO, WARD-1(1)(3), SURAT
SHRI SANDEEP GOSAIN (Judicial Member), SHRI OM PRAKASH KANT (Accountant Member)
