← All Benches
ITAT Surat Bench
5,224 judgments
SWAMI AATMANAND SEVA TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
ITA 695/SRT/2026[na]Status: Heard12/6/2026
SHRI LALJI MAHARAJ MANDIR TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 693/SRT/2026[NA]Status: Heard12/6/2026
BAL HANUMAN MANDIR,SURAT vs CIT(EXEMPTION),AHMEDABAD, AHMEDABAD
ITA 682/SRT/2026[NA]Status: Heard12/6/2026
VALMIK KAYASTHA KELAVNI FUND,SURAT vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 679/SRT/2026[NA]Status: Heard12/6/2026
AJVAS FOUNDATION,SURAT vs INCOME TAX OFFICER, WARD 1, NAVSARI, NAVSARI
ITA 674/SRT/2026[2025-26]Status: Heard12/6/2026AY 2025-26
JAN SHIKSHAN SANSTHAN SURAT,SURAT vs CIT(EXEMPTION), AHMEDABAD
ITA 672/SRT/2026[na]Status: Heard12/6/2026
SHRI VISHA NAGAR VANIK PANCH,SURAT vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 651/SRT/2026[N.A.]Status: Heard12/6/2026
SHREE VASUPUJYASWAMI JAIN DEHRASAR TRUST,SURAT vs INCOME TAX OFFICER, EXEMPTION WARD, SURAT, SURAT
ITA 647/SRT/2026[2026-27]Status: Heard12/6/2026AY 2026-27
SHRI OM NANDESHWAR MAHADEV GAUSHALA TRUST,VANDA S.O., VANDA, AMRELI vs CIT(EXEMPTION)AHMEDABAD, AHMEDABAD
ITA 645/SRT/2026[NON-A]Status: Heard12/6/2026
O D DOSHI DEPLAWALA TATHA N P SHAH BHAMODRAWALA CHARITABLE TRUST,SURAT vs INCOME TAX OFFICER, EXEMPTION WARD, SURAT, SURAT
ITA 642/SRT/2026[2026-27]Status: Heard12/6/2026AY 2026-27
O D DOSHI DEPLAWALA TATHA N P SHAH BHAMODRAWALA CHARITABLE TRUST,SURAT vs INCOME TAX OFFICER, EXEMPTION WARD, SURAT, SURAT
ITA 641/SRT/2026[2026-27]Status: Heard12/6/2026AY 2026-27
MAR BASELIOS ORTHODOX CHURCH,SURAT vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 629/SRT/2026[N.A.]Status: Heard12/6/2026
SHRI MODH VISA GAUBHUJA VANIK GNATI,SURAT vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 626/SRT/2026[NA]Status: Heard12/6/2026
SHREE BHAKT JALARAM MANDIR TRUST,NA vs ARIVS.CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 622/SRT/2026[N.A.]Status: Heard12/6/2026
SHREE SWETAMBAER MURTIPUJAK JAIN SANGH,SURAT vs COMMISSIONER OF INCOME TAX(EXEMPTION), EXEMPTION WARD, SURAT, SURAT
ITA 615/SRT/2026[2026-27]Status: Heard12/6/2026AY 2026-27
AAGMODDHARAK SANSTHA,SURAT vs COMMISSIONER OF INCOME TAX(EXEMPTION), EXEMPTION WARD, SURAT, SURAT
ITA 611/SRT/2026[2026-27]Status: Heard12/6/2026AY 2026-27
DINDU MAHESHWARI VANIK PUBLIC CHARITABLE TRUST,SURAT vs COMMISSIONER OF INCOME TAX (EXEMPTION),EXEMPTION WARD, SURAT, SURAT
ITA 609/SRT/2026[2026-27]Status: Heard12/6/2026AY 2026-27
SHRI JAIN ANAND PUSTAKALAYA,SURAT vs COMMISSIONER OF INCOME TAX(EXEMPTION), EXEMPTION WARD, SURAT, SURAT
ITA 608/SRT/2026[2026-27]Status: Heard12/6/2026AY 2026-27
VANVASI KALYAN ASHRAM DADRA NAGAR HAVELI,SILVASA vs CIT(E), AHMEDABAD
ITA 603/SRT/2026[NA ]Status: Heard12/6/2026
VANVASI KALYAN ASHRAM DADRA NAGAR HAVELI,SILVASA vs CIT(E), AHMEDABAD
ITA 602/SRT/2026[NA]Status: Heard12/6/2026