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ITAT Surat Bench
5,224 judgments
STATE BANK OF INDIA (VYARA BRANCH),NA
ITA 3419/AHD/2016[2013-14]Status: Disposed3/2/2020AY 2013-14
THE ITO, SILVASSA WARD, SILVASSA vs SMT. NEELU MANOJ KOTHARI, SILVASSA
ITA 1722/AHD/2016[2009-10]Status: Disposed3/2/2020AY 2009-10
DHANSUKHBHAI PARAGJIBHAI PATEL,SURAT vs THE DCIT, CIRCLE-2(3), SURAT
ITA 1021/AHD/2016[2009-10]Status: Disposed3/2/2020AY 2009-10
ITO WARD 2(3)(7), SURAT vs PANKAJ KUMAR JAIN, SURAT
ITA 268/SRT/2019[2014-15]Status: Disposed13/12/2019AY 2014-15
KKB PROJECTS PVT. LTD,SURAT vs PR. CIT-1, SURAT, SURAT
ITA 222/SRT/2019[2014-15]Status: Disposed13/12/2019AY 2014-15
N. J. ECO-BUILD PVT. LTD,SURAT vs PR. CIT-1,. SURAT, SURAT
ITA 221/SRT/2019[2014-15]Status: Disposed13/12/2019AY 2014-15
PANKAJ KANWARLAL JAIN(HUF),SURAT vs ITO WARD 2(3)(8), SURAT
ITA 189/SRT/2019[2014-15]Status: Disposed13/12/2019AY 2014-15
PANKAJ KUMAR JAIN,SURAT vs ITO, WARD-2(3)(8), SURAT
ITA 188/SRT/2019[2011-12]Status: Disposed13/12/2019AY 2011-12
SHRREE UDAY CHHASIA,SURAT vs DY. C.I.T. CIR. 1(3), SURAT
ITA 108/SRT/2019[2014-15]Status: Disposed13/12/2019AY 2014-15
AZAMALI KITABULLAH MANSURI,VALSAD vs INCOME TAX OFFICER (TDS) VALSAD, VALSAD
ITA 782/SRT/2018[2011-12]Status: Disposed13/12/2019AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(2), SURAT vs M/S RAIVAT IMPEX, SURAT
ITA 56/SRT/2018[2014-15]Status: Disposed13/12/2019AY 2014-15
M/S. S.R. CORPORATION,SURAT vs THE PR. COMMISSIONER OF INCOME TAX (CENTRAL), SURAT
ITA 289/SRT/2018[2009-10]Status: Disposed13/12/2019AY 2009-10
SHRI CHAMPAKBHAI K. PATEL,SURAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(3), SURAT
ITA 626/AHD/2017[2008-09]Status: Disposed13/12/2019AY 2008-09
SHRI GAMANBHAI K. PATEL,SURAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(3), SURAT
ITA 625/AHD/2017[2008-09]Status: Disposed13/12/2019AY 2008-09
SHRI NATVARBHAI K. PATEL,SURAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(3), SURAT
ITA 624/AHD/2017[2008-09]Status: Disposed13/12/2019AY 2008-09
SHRI HASMUKHBHAI K. PATEL,SURAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(3), SURAT
ITA 623/AHD/2017[2008-09]Status: Disposed13/12/2019AY 2008-09
M/S. PARTHIK DEVELOPERS,SURAT vs THE INCOME TAX OFFICER, WARD-2(2)(4), SURAT
ITA 610/AHD/2017[2006-07]Status: Disposed13/12/2019AY 2006-07
SHRI GOPALBHAI H. PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-2(3)(5), SURAT
ITA 552/AHD/2017[2010-11]Status: Disposed13/12/2019AY 2010-11
SHRI JAYANTIBHAI AMBARAM PATEL (HUF),SURAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(3), SURAT
ITA 518/AHD/2017[2010-11]Status: Disposed13/12/2019AY 2010-11
SMT. CHANCHALBEN MOHANBHAI BHANDAR,SURAT vs THE INCOME TAX OFFICER, WARD-2(3)(5), SURAT
ITA 476/AHD/2017[2009-10]Status: Disposed13/12/2019AY 2009-10
