← All Benches
ITAT Surat Bench
5,224 judgments
MASJID-E-MOAZZAN & MAZAR-E-SAIFEE,SURAT vs THE ACIT, CIRCLE-2, SURAT
ITA 451/AHD/2015[2011-12]Status: Disposed6/2/2020AY 2011-12
ITO, WARD-2(3)(8), SURAT vs SHRI SUNIL KUMAR P. JAIN, SURAT
ITA 1164/AHD/2017[2007-08]Status: Disposed5/2/2020AY 2007-08
BILAKHIA HOLDINGS PVT. LTD.,VAPI vs THE ACIT.,VAPI CIRCLE, VAPI
ITA 795/AHD/2016[2011-12]Status: Disposed4/2/2020AY 2011-12
M/S. ASHADEEP DEVELOPERS,NA
ITA 1337/AHD/2016[1999-00]Status: Disposed4/2/2020AY 1999-00
SHRI NATHALAL H. PARMAR,SURAT vs THE DY.CIT, CIRCLE-8, SURAT
ITA 921/AHD/2015[2008-09]Status: Disposed4/2/2020AY 2008-09
BILAKHIA HOLDINGS PVT. LTD.,VAPI vs THE ADDL.CIT.,VAPI RANGE, VAPI
ITA 1416/AHD/2015[2010-11]Status: Disposed4/2/2020AY 2010-11
BILAKHIA HOLDINGS PVT. LTD.,VAPI vs THE JT.CIT.,VAPI RANGE, VAPI
ITA 1415/AHD/2015[2009-10]Status: Disposed4/2/2020AY 2009-10
BILAKHIA HOLDING P LTD,VAPI vs THE JT.CIT.,VAPI RANGE, VAPI
ITA 507/AHD/2013[2008-09]Status: Disposed4/2/2020AY 2008-09
M/S. BALAR EXPORTS,SURAT vs THE DY.CIT.,CENT. CIRCLE-1, SURAT
ITA 3189/AHD/2011[2008-09]Status: Disposed4/2/2020AY 2008-09
THE DCIT, CENTRAL CIRCLE-1, SURAT vs M/S. BALAR EXPORTS, SURAT
ITA 3188/AHD/2011[2008-09]Status: Disposed4/2/2020AY 2008-09
M/S. S.D. MINERALS PVT.LTD.,SURAT vs THE JT.CIT.,(OSD)CIRCLE-4, SURAT
ITA 554/SRT/2019[2009-10]Status: Disposed3/2/2020AY 2009-10
TIRTHVATIKA RELIGIOUS TRUST,SURAT vs C.I.T.(EXEMPTION), AHMEDABAD
ITA 49/SRT/2019[2019-20]Status: Disposed3/2/2020AY 2019-20
BETTER LIFE SOCIETY,SURAT vs ITO(HQ), CIT(EXEMPTION), AHMEDABAD
ITA 318/SRT/2019[2019-20]Status: Disposed3/2/2020AY 2019-20
AJIT DAYHABHAI DESAI,SURAT vs DY.CIT CIRCLE-3(1), SURAT
ITA 169/SRT/2017[2013-14]Status: Disposed3/2/2020AY 2013-14
SHRI VISHAL ASHWINBHAI SHAH,SURAT vs THE INCOME TAX OFFICER, WARD-3(1), SURAT
ITA 1395/AHD/2017[2006-07]Status: Disposed3/2/2020AY 2006-07
SHRI DINESHBHAI VITTALBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, SURAT
ITA 970/AHD/2016[2009-10]Status: Disposed3/2/2020AY 2009-10
STATE BANK OF INDIA (AHWA BRANCH),DANG vs THE ASSTT. COMMISSIONER OF INCOME TAX, CPC GHAZIABAD, GAZIABAD
ITA 3423/AHD/2016[2015-16]Status: Disposed3/2/2020AY 2015-16
STATE BANK OF INDIA (AHWA BRANCH),DANG vs THE ASSTT. COMMISSIONER OF INCOME TAX, CPC GHAZIABAD, GAZIABAD
ITA 3422/AHD/2016[2014-15]Status: Disposed3/2/2020AY 2014-15
STATE BANK OF INDIA (AHWA BRANCH),DANG vs THE ASSTT. COMMISSIONER OF INCOME TAX, CPC GHAZIABAD, GAZIABAD
ITA 3421/AHD/2016[2013-14]Status: Disposed3/2/2020AY 2013-14
STATE BANK OF INDIA (VYARA BRANCH),NA
ITA 3420/AHD/2016[2014-15]Status: Disposed3/2/2020AY 2014-15
