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ITAT Surat Bench

5,224 judgments

SHRI BALWANTRAY M. PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-2(3)(1), SURAT

ITA 453/AHD/2017[2010-11]Status: Disposed13/12/2019AY 2010-11

SHRI AMRATLAL MAGANLAL DESAI,SURAT vs THE INCOME TAX OFFICER, WARD-2(3)(1), SURAT

ITA 448/AHD/2017[2009-10]Status: Disposed13/12/2019AY 2009-10

BEGUMPURA NAGRIK DHIRAN SAHAKARI MANDLI LTD.,SURAT vs THE DY.CIT, CIRCLE-2(2), SURAT

ITA 1756/AHD/2017[2014-15]Status: Disposed13/12/2019AY 2014-15

ASHOK KUMAR GURUBANI,NA

ITA 129/SRT/2017[2008-09]Status: Disposed13/12/2019AY 2008-09

THE ITO, WARD -2(2)(2), SURAT vs SMT. HANSABEN BIPIINKUMAR KOTHARI, SURAT

ITA 613/AHD/2016[2012-13]Status: Disposed13/12/2019AY 2012-13

THE ACIT, CIRCLE-2, BHARUCH vs MANSI REALTY PVT. LTD., BHARUCH

ITA 540/AHD/2016[2011-12]Status: Disposed13/12/2019AY 2011-12

J. KORIN SPINNING PVT. LTD.,SURAT vs THE INCOME TAX OFFICER (INT. TAXN.), SURAT

ITA 2734/AHD/2016[2015-16]Status: Disposed13/12/2019AY 2015-16

THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, SURAT vs M/S. ANUPAM ORGANISER, SURAT

ITA 2036/AHD/2016[2013-14]Status: Disposed13/12/2019AY 2013-14

GUJARAT CHEMICAL PORT TERMINAL COMPANY LTD.,BHARUCH vs THE DY. CIT, CIRCLE-1(1)(1), BARODA

ITA 1888/AHD/2016[2012-13]Status: Disposed13/12/2019AY 2012-13

NARESH M. BHANDARI,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, RANGE-2(3), SURAT

ITA 1692/AHD/2016[2009-10]Status: Disposed13/12/2019AY 2009-10

PREMILABEN M. BHANDARI,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, RANGE-2(3), SURAT

ITA 1691/AHD/2016[2009-10]Status: Disposed13/12/2019AY 2009-10

VASANTBHAI MOHANBHAI BHANDHARI,SURAT vs THE INCOME TAX OFFICER, WARD-2(3)(4), SURAT

ITA 1690/AHD/2016[2009-10]Status: Disposed13/12/2019AY 2009-10

SHRI PRADIPKUMAR A. PATEL,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(3), SURAT

ITA 1572/AHD/2016[2009-10]Status: Disposed13/12/2019AY 2009-10

SHRI MOHANBHAI M. PATEL,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(3), SURAT

ITA 1571/AHD/2016[2009-10]Status: Disposed13/12/2019AY 2009-10

SHRI NAVNITBHAI M. PATEL,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(3), SURAT

ITA 1570/AHD/2016[2009-10]Status: Disposed13/12/2019AY 2009-10

SHRI BABUBHAI J. PATEL,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(3), SURAT

ITA 1569/AHD/2016[2009-10]Status: Disposed13/12/2019AY 2009-10

SHRI SAMEERKUMAR J. PATEL,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(3), SURAT

ITA 1568/AHD/2016[2008-09]Status: Disposed13/12/2019AY 2008-09

SHRI AMBUBHAI C. PATEL,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(3), SURAT

ITA 1567/AHD/2016[2009-10]Status: Disposed13/12/2019AY 2009-10

SHRI SATISHBHAI M. PATEL,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(3), SURAT

ITA 1566/AHD/2016[2009-10]Status: Disposed13/12/2019AY 2009-10

SHRI PRAVINKUMAR M. PATEL,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), SURAT

ITA 1565/AHD/2016[2010-11]Status: Disposed13/12/2019AY 2010-11