← All Benches
ITAT Surat Bench
5,224 judgments
SHRI SURESH KEWALRAM KHEMANI,DAMAN vs PRINCIPAL COMMISSIONER OF INCOME TAX, VALSAD
ITA 163/SRT/2018[2015-16]Status: Disposed8/9/2021AY 2015-16
SHRI ASHOK KEWALRAM KHEMANI,DAMAN vs PRINCIPAL COMMISSIONER OF INCOME TAX, VALSAD
ITA 162/SRT/2018[2015-16]Status: Disposed8/9/2021AY 2015-16
M/S. BASE INDUSTRIES LTD.,SILVASSA vs THE INCOME TAX OFFICER, VAPI WARD -1, VAPI
ITA 1581/AHD/2013[2004-05]Status: Disposed8/9/2021AY 2004-05
SHRI. HARIHARSUDAN PUDIKAPARAMBIL MENON,NAVI MUMBAI vs ITO, WARD-3, VAPI
ITA 788/SRT/2018[2009-10]Status: Disposed7/9/2021AY 2009-10
SHRI BHARAT P. MALDE,VALSAD vs THE ASSISTANT COMMISSIONER OF INCOME TAX, VALSAD CIRCLE, VALSAD
ITA 787/SRT/2018[2015-16]Status: Disposed7/9/2021AY 2015-16
SHRI BHARAT P. MALDE,VALSAD vs THE INCOME TAX OFFICER, WARD-1, VALSAD, VALSAD
ITA 786/SRT/2018[2012-13]Status: Disposed7/9/2021AY 2012-13
SHRI BHARAT P. MALDE,VALSAD vs THE INCOME TAX OFFICER, WARD-1, VALSAD, VALSAD
ITA 785/SRT/2018[2011-12]Status: Disposed7/9/2021AY 2011-12
SHRI BHARAT P. MALDE,VALSAD vs THE INCOME TAX OFFICER, WARD-1, VALSAD, VALSAD
ITA 784/SRT/2018[2010-11]Status: Disposed7/9/2021AY 2010-11
SHRI BHARAT P. MALDE,VALSAD vs THE ASSISTANT COMMISSIONER OF INCOME TAX, VALSAD CIRCLE, VALSAD
ITA 783/SRT/2018[2010-11]Status: Disposed7/9/2021AY 2010-11
DIPAKBHAI BHIKHABHAI GHOGHARI,SURAT vs INCOME TAX OFFICER, WARD -3(3)(2), SURAT
ITA 306/SRT/2018[2014-15]Status: Disposed7/9/2021AY 2014-15
MANSUKHBHAI BHIKHABHAI GHOGHARI,SURAT vs INCOME TAX OFFICER, WARD -3(3)(3), SURAT
ITA 305/SRT/2018[2014-15]Status: Disposed7/9/2021AY 2014-15
PARVINBHAI BHIKHABHAI GHOGHARI,SURAT vs INCOME TAX OFFICER, WARD -3(3)(5), SURAT
ITA 304/SRT/2018[2014-15]Status: Disposed7/9/2021AY 2014-15
KHAREL VIBHAG V. V. K.S. M. LIMITED,NA
ITA 201/SRT/2018[2014-15]Status: Disposed7/9/2021AY 2014-15
KHAREL VIBHAG VIVIDH KARYAKARI SAHKARI MANDLI LTD.,NA
ITA 200/SRT/2018[2013-14]Status: Disposed7/9/2021AY 2013-14
MAROLI BAZAAR VIBHAG VIVIDH KARYAKARI SAHKARI MANDLI LTD.,NA
ITA 199/SRT/2018[2014-15]Status: Disposed7/9/2021AY 2014-15
M/S. MAROLI BAZAR VIBHAG VIVIDH KARYAKARI SAHKARI MANDLI LTD.,NA
ITA 173/SRT/2017[2013-14]Status: Disposed7/9/2021AY 2013-14
THE DCIT.,VAPI CIRCLE, VAPI vs M/S. DAMAN HOSPITALITY PVT.LTD., DAMAN
ITA 424/SRT/2018[2014-15]Status: Disposed6/9/2021AY 2014-15
SHRI SOMCHAND R. BARIYA (HUF),SURAT vs INCOME TAX OFFICER, WARD 1(3)(9), SURAT
ITA 270/SRT/2017[2013-14]Status: Disposed6/9/2021AY 2013-14
SHRI GIRISHBHAI R PATEL,MUMBAI vs ITO, INTERNATIONAL TAXATION, SURAT, SURAT
ITA 758/SRT/2018[2010-11]Status: Disposed3/9/2021AY 2010-11
SHRI. DENISH N. PATEL,SURAT vs ITO, WARD-2(3)(1), SURAT
ITA 757/SRT/2018[2012-13]Status: Disposed3/9/2021AY 2012-13
