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ITAT Surat Bench

5,224 judgments

HETAL ART SILK PROCESSORS PVT. LTD,SURAT vs INCOME TAX OFFICER WARD 1(1)(3), SURAT

ITA 11/SRT/2019[2011-12]Status: Disposed17/9/2021AY 2011-12

GIRISHKUMAR KRISHNALAL MISTRY (HUF),VALSAD vs INCOME TAX OFFICER,(INTERNATIONAL TAXATION), SURAT

ITA 791/SRT/2018[2012-13]Status: Disposed17/9/2021AY 2012-13

CHETAK MANUFACTURING CO.,DADRA vs ACIT, VAPI

ITA 789/SRT/2018[2015-16]Status: Disposed16/9/2021AY 2015-16

M/S SHI vs HAKTI ORGANIZERS,BARDOLI

ITA 635/SRT/2018[2010-11]Status: Disposed16/9/2021AY 2010-11

VASANTLAL AMRATLAL VAKHARIA,SURAT vs THE INCOME TAX OFFICER, WARD-3(2)(4), SURAT

ITA 617/SRT/2018[2014-15]Status: Disposed16/9/2021AY 2014-15

DHANSUKHBHAI ARJANBHAI KANANI (HUF),SURAT vs THE DCIT, CIRCLE-3(3), SURAT

ITA 605/SRT/2018[2013-14]Status: Disposed16/9/2021AY 2013-14

GOKUL TEXPRINTS PRIVATE LIMITED,SURAT vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE (1)(1)(2), SURAT

ITA 569/SRT/2018[2013-14]Status: Disposed16/9/2021AY 2013-14

SHREE MADHI SURALI VIBHAG NAGRIK SAHAKARI DHIRAN MANDALI LTD,SURAT vs PR.CIT-2,SURAT, SURAT

ITA 305/SRT/2019[2014-15]Status: Disposed15/9/2021AY 2014-15

SMT.SEJAL ASHISH KUMAR PATEL,SURAT vs INCOME TAX OFFICER WARD -2(3)(4), SURAT

ITA 574/SRT/2018[2014-15]Status: Disposed15/9/2021AY 2014-15

GHANSHYAM PRABHATBHAI PATEL,VADODARA vs INCOME TAX OFFICER, WARD 1(3), BHARUCH

ITA 411/SRT/2018[2014-15]Status: Disposed15/9/2021AY 2014-15

THE INCOME TAX OFFICER,WARD-2(3)(8), SURAT vs SHRI VIKAS CHORADIA, SURAT

ITA 286/SRT/2019[2008-09]Status: Disposed14/9/2021AY 2008-09

SMT. MINAXIBEN HARSHADBHAI MAVANI,SURAT vs THE INCOME TAX OFFICER, WARD-1(3)(3), SURAT

ITA 2604/AHD/2016[2013-14]Status: Disposed14/9/2021AY 2013-14

M/S. SAI ENTERPRISES,VALSAD vs ITO, WARD-8, VAPI

ITA 54/SRT/2020[2012-13]Status: Disposed13/9/2021AY 2012-13

GOBINDRAM C.AGARWAL,SURAT vs ITO, WARD-2(3), SURAT

ITA 510/SRT/2019[2013-14]Status: Disposed13/9/2021AY 2013-14

JIAH TRENDZ PVT LTD,SURAT vs ITO WARD 1(1)(3), SURAT

ITA 742/SRT/2018[2012-13]Status: Disposed13/9/2021AY 2012-13

JIAH TRENDZ PVT LTD,SURAT vs ITO WARD 1(1)(3), SURAT

ITA 741/SRT/2018[2011-12]Status: Disposed13/9/2021AY 2011-12

M/S SEVEN EAGLE PRODUCTION,SURAT vs THE ASSISTANT COMMISSIONER INCOME TAX, CIRCLE-3(2), SURAT

ITA 24/SRT/2019[2009-10]Status: Disposed9/9/2021AY 2009-10

NIRANJANABEN JAYANTKUMAR MEHATA,SURAT vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-1, SURAT

ITA 16/SRT/2019[2013-14]Status: Disposed9/9/2021AY 2013-14

KIRTIPRADA FASHIONS PVT. LTD.,SURAT vs ITO, WARD -1(1)(3), SURAT

ITA 95/SRT/2018[2012-13]Status: Disposed9/9/2021AY 2012-13

HARSH MAHENDRA SHAH,SURAT vs THE INCOME TAX OFFICER, WARD-1(2)(2), SURAT

ITA 459/SRT/2018[2014-15]Status: Disposed9/9/2021AY 2014-15