← All Benches

ITAT Surat Bench

5,224 judgments

SARITABEN RAHUL KAKADIA,SURAT vs ITO, WARD 3(2)(3), SURAT

ITA 553/SRT/2019[2013-14]Status: Disposed10/5/2022AY 2013-14

FORTUNE DREAM CON PVT. LTD,VAPI vs ITO, WARD-2, VAPI, VAPI

ITA 321/SRT/2019[2014-15]Status: Disposed10/5/2022AY 2014-15

THE INCOME TAX OFFICER, WARD-2(3)(7), SURAT vs SHRI JITENDRA KUMAR PUKHRAJ RANKA, SURAT

ITA 291/SRT/2019[2008-09]Status: Disposed10/5/2022AY 2008-09

NIGAM NARENDRABHAI KHANSAHEB,SURAT vs DCIT, CIRCLE-1(3), SURAT

ITA 743/SRT/2018[2015-16]Status: Disposed10/5/2022AY 2015-16

RADHAKRISHNA DIAMOND,SURAT vs DCIT,CIRCLE-3(3), SURAT

ITA 738/SRT/2018[2014-15]Status: Disposed10/5/2022AY 2014-15

SHETRUNJAY DIAMOND,SURAT vs ITO WARD-3(3)(4), SURAT

ITA 737/SRT/2018[2014-15]Status: Disposed10/5/2022AY 2014-15

CHHITUBHAI NARSINHBHAI PATEL,SURAT vs PR. COMMISSIONER OF INCOME TAX (CENTRAL)-1, SURAT

ITA 55/SRT/2021[2016-17]Status: Heard9/5/2022AY 2016-17

ITO, WARD-1(3)(7), SURAT vs SHRI KRUNAL CHANDRAKANT PARMAR, SURAT

ITA 177/SRT/2020[2011-12]Status: Disposed9/5/2022AY 2011-12

ACIT (EXEMPTION), CIRCLE-2, AHMEDABAD vs THE SURAT DISTRICT CRICKET ASSOCIATION, SURAT

ITA 165/SRT/2020[2009-10]Status: Disposed9/5/2022AY 2009-10

SHRI PRAKASHBHAI HARIBHAI AHIR,SURAT vs THE INCOME TAX OFFICER, WARD-1(3), SURAT

ITA 497/SRT/2018[2009-10]Status: Disposed9/5/2022AY 2009-10

DCIT, CIRCLE-1(1)(1), SURAT, SURAT vs M/S. J K PAPER LIMITED, SURAT

ITA 6/SRT/2021[2016-17]Status: Disposed6/5/2022AY 2016-17

ACIT, CENTRAL CIRCLE, VAPI, VAPI vs POONAM DEVELOPERS, VALSAD

ITA 27/SRT/2021[2017-18]Status: Disposed6/5/2022AY 2017-18

POONAM DEVELOPERS,VALSAD vs ACIT, CENTRAL CIRCLE-1, VAPI

ITA 15/SRT/2021[2017-18]Status: Disposed6/5/2022AY 2017-18

PANKAJ PRUTHUBHAI DESAI,SURAT vs ASSTT. DIRECTOR OF INCOME TAX, CPC, BENGALURU

ITA 146/SRT/2021[2019-20]Status: Heard6/5/2022AY 2019-20

SUVIDHA FASHIONS,KATARGAM vs INCOME TAX OFFICER, WD.3(2)(5), SURAT

ITA 114/SRT/2021[2016-17]Status: Heard6/5/2022AY 2016-17

SIDDHIVINAYAK & CO.,UMBERGAON vs ASSTT. COMMISSIONER OF INCOME TAX, VAPI CIRCLE, VAPI

ITA 108/SRT/2021[2015-16]Status: Disposed6/5/2022AY 2015-16

DCIT, CIRCLE-1(1)(2), SURAT vs J K PAPER LTD, SURAT

ITA 157/SRT/2020[2015-16]Status: Disposed6/5/2022AY 2015-16

DCIT, CIRCLE-1(1)(2), SURAT vs J K PAPER LTD, SURAT

ITA 156/SRT/2020[2013-14]Status: Disposed6/5/2022AY 2013-14

MOHAMMADMUNAF G. NAGORI,BHARUCH vs ACIT, CIRCLE-1, BHARUCH

ITA 13/SRT/2020[2012-13]Status: Heard6/5/2022AY 2012-13

CHIMANBHAI A. KANTESARIA,SURAT vs ITO, WARD-3(3)(5), SURAT

ITA 474/SRT/2019[2013-14]Status: Disposed6/5/2022AY 2013-14