← All Benches
ITAT Surat Bench
5,224 judgments
DCIT, CIRCLE-1(1)(2), SURAT vs J K PAPER LIMITED, SURAT
ITA 181/SRT/2020[2012-13]Status: Disposed23/5/2022AY 2012-13
KAVITA KALPESH DOSHI,SURAT vs INCOME TAX OFFICER, WD.,1(2)(2), SURAT
ITA 111/SRT/2021[2011-12]Status: Disposed20/5/2022AY 2011-12
ACIT, CIRCLE-1(2), SURAT vs VEEKAY RAYONS, SURAT
ITA 490/SRT/2019[2015-16]Status: Disposed16/5/2022AY 2015-16
HARSHADRAY MANIBHAI VASHI,NA
ITA 309/SRT/2019[2011-12]Status: Disposed16/5/2022AY 2011-12
M/S DHARMESH EXPORTS,SURAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(3), SURAT
ITA 474/SRT/2018[2009-10]Status: Disposed16/5/2022AY 2009-10
M/S. DHARMESH EXPORTS,SURAT vs THE DY.CIT.,CIRCLE-9, SURAT
ITA 473/SRT/2018[2007-08]Status: Disposed16/5/2022AY 2007-08
SHAUKET HUSSAIN M PATEL,SURAT vs INCOME TAX OFFICER, WARD 1(3)(9), SURAT
ITA 250/SRT/2018[2012-13]Status: Disposed16/5/2022AY 2012-13
INCOME TAX OFFICER (EXEMPTION), WARD, SURAT, SURAT vs NAV JYOTI SOCIAL SERVICE SOCIETY, DANGS
ITA 99/SRT/2017[2013-14]Status: Disposed16/5/2022AY 2013-14
SHRI KAMREJ VIBHAG SAHAKARI KHAND UDHYOG MANDLI LTD.,SURAT vs THE INCOME TAX OFFICER, WARD-5(4), SURAT
ITA 1740/AHD/2015[2008-09]Status: Disposed16/5/2022AY 2008-09
SHREE SAYAN VIBHAG SAHAKARI KHAND UDYOG MANDLI LTD.,SURAT vs THE INCOME TAX OFFICER, WARD-5(4), SURAT
ITA 1735/AHD/2015[2008-09]Status: Disposed16/5/2022AY 2008-09
THE DCIT, CIRCLE-2(2), SURAT vs THE SURAT DISTRICT CO.OPERATIVE BANK LTD., SURAT
ITA 16/AHD/2015[2010-11]Status: Disposed16/5/2022AY 2010-11
THE ACIT, VAPI CIRCLE, VAPI vs M/S. BILAG INDUSTRIES PVT.LTD., VAPI
ITA 2446/AHD/2007[2004-05]Status: Disposed16/5/2022AY 2004-05
ACIT, CIRCLE-1(2), SURAT vs LYPSA GEMS, SURAT
ITA 446/SRT/2019[2012-13]Status: Disposed13/5/2022AY 2012-13
THE ACIT, CIRCLE-2, BHARUCH vs SHRI AMRUTLAL BABALDAS PATEL, ANKLESHWAR
ITA 1830/AHD/2016[2012-13]Status: Disposed12/5/2022AY 2012-13
PARESH DANABHAI KALSARIYA,SURAT vs CIT (A), DELHI
ITA 177/SRT/2021[2008-09]Status: Heard11/5/2022AY 2008-09
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIR.-2, SURAT vs SHRI PRABODHCHABNDRA JAYANTILAL PATEL, SURAT
ITA 137/SRT/2021[2017-18]Status: Disposed10/5/2022AY 2017-18
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIR.-2, SURAT vs SHRI SHANKAR MULCHAND UTTAMANI, SURAT
ITA 136/SRT/2021[2017-18]Status: Disposed10/5/2022AY 2017-18
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIR.-2, SURAT vs SHRI VASANTRAI AMBARAM MODI, SURAT
ITA 135/SRT/2021[2017-18]Status: Disposed10/5/2022AY 2017-18
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIR.,2, SURAT vs SHRI PRAVINCHANDRA DAHYABHAI UMRIGER, SURAT
ITA 134/SRT/2021[2017-18]Status: Disposed10/5/2022AY 2017-18
NAGESHWAR VIDHYA TRUST,SURAT vs CIT(EXEMPTION, AHMEDABAD
ITA 14/SRT/2020[2020-21]Status: Heard10/5/2022AY 2020-21