← All Benches
ITAT Surat Bench
5,224 judgments
SMT. URVASHI SANJAYKUMAR GUPTA,SURAT vs ITO, WARD-2(3)(4), SURAT
ITA 346/SRT/2019[2014-15]Status: Heard6/5/2022AY 2014-15
MAHESHBHAI PRABHUBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-2(1() (2), SURAT
ITA 263/SRT/2018[2009-10]Status: Disposed6/5/2022AY 2009-10
SHRI GIJUBHAI PRABHUBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-2(1)(1), SURAT
ITA 194/SRT/2018[2010-11]Status: Disposed6/5/2022AY 2010-11
SHRI GIJUBHAI PRABHUBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-2(1)(1), SURAT
ITA 193/SRT/2018[2009-10]Status: Disposed6/5/2022AY 2009-10
SHRI KANTIBHAI PARSOTTAMBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-2(1)(2), SURAT
ITA 192/SRT/2018[2008-09]Status: Disposed6/5/2022AY 2008-09
SHRI KANTIBHAI PARSOTTAMBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-2(1)(2), SURAT
ITA 191/SRT/2018[2007-08]Status: Disposed6/5/2022AY 2007-08
SHRI PARSOTTAMBHAI SOMABHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-2(1)(3), SURAT
ITA 190/SRT/2018[2008-09]Status: Disposed6/5/2022AY 2008-09
SHRI KISHORBHAI GIJUBHAI,SURAT vs THE INCOME TAX OFFICER, WARD-2(1)(2), SURAT
ITA 189/SRT/2018[2010-11]Status: Disposed6/5/2022AY 2010-11
SMT. VALIBEN NARSHIBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-2(1)(2), SURAT
ITA 188/SRT/2018[2007-08]Status: Disposed6/5/2022AY 2007-08
SHRI RAJESHBHAI NARSINHBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-2(1)(2), SURAT
ITA 187/SRT/2018[2007-08]Status: Disposed6/5/2022AY 2007-08
SHRI DAHYABHAI SOMABHAI PATEL,SURAT vs THE ITO, WARD-2(1)(1), SURAT
ITA 186/SRT/2018[2007-08]Status: Disposed6/5/2022AY 2007-08
SHRI MANOJBHAI GIJUBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-2(1)(2), SURAT
ITA 185/SRT/2018[2010-11]Status: Disposed6/5/2022AY 2010-11
SHRI NATVARBHAI KANJIBHAI PATEL,HUF,SURAT vs THE INCOME TAX OFFICER, WARD-2(1)(3), SURAT
ITA 184/SRT/2018[2010-11]Status: Disposed6/5/2022AY 2010-11
ZEESHAN AZIZMOHMED SHAIKH,VASAI vs INCOME TAX OFFICER, VAPI WARD-1, VAPI
ITA 145/SRT/2018[2013-14]Status: Heard6/5/2022AY 2013-14
THE DCIT, CENTRAL CIRCLE-2, SURAT vs M/S. M.D. INFRA DEVELOPERS, SURAT
ITA 3094/AHD/2016[2013-14]Status: Disposed6/5/2022AY 2013-14
THE DCIT, CENTRAL CIRCLE-2, SURAT vs M/S. M.D. INFRA DEVELOPERS, SURAT
ITA 3093/AHD/2016[2012-13]Status: Disposed6/5/2022AY 2012-13
M/S. M.D.INFRA DEVELOPERS,SURAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT
ITA 3085/AHD/2016[2013-14]Status: Disposed6/5/2022AY 2013-14
M/S. M.D.INFRA DEVELOPERS,SURAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT
ITA 3059/AHD/2016[2012-13]Status: Disposed6/5/2022AY 2012-13
M/S. M.D.INFRA DEVELOPERS,SURAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT
ITA 3058/AHD/2016[2011-12]Status: Disposed6/5/2022AY 2011-12
JAGUBHAI CHHAGNBHAI PATEL,SURAT vs INCOME TAX OFFICER, WARD-2(1)(2), SURAT
ITA 17/SRT/2018[2007-08]Status: Heard4/5/2022AY 2007-08
