← All Benches
ITAT Surat Bench
5,224 judgments
SHRI SANJIT JITENDRANATH BISWAS,SURAT vs ITO, WARD-3, VAPI
ITA 136/SRT/2020[2011-12]Status: Disposed20/6/2022AY 2011-12
HUBERGROUP INDIA PVT. LTD. (FORMERLY KNOWN AS MICRO INKS PVT. LTD.),VAPI vs THE ACIT, VAPI CIRCLE, VAPI
ITA 234/AHD/2016[2011-12]Status: Disposed15/6/2022AY 2011-12
THE ACIT, CIRCLE-1(2), SURAT vs M/S. RIDDHI SIDDHI EXPORTS, SURAT
ITA 1534/AHD/2016[2010-11]Status: Disposed15/6/2022AY 2010-11
THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, SURAT vs SHRI MANISH KASHIRAM PATEL, SURAT
ITA 1481/AHD/2016[2012-13]Status: Disposed14/6/2022AY 2012-13
SHANKARLAL C SHAH,SURAT vs THE ACIT.,CIRCLE-4, SURAT
ITA 1359/AHD/2016[2012-13]Status: Disposed14/6/2022AY 2012-13
ENVIRO TECHNOLOGY LTD.,ANKLESHWAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, BHARUCH CIRCLE-2, BHARUCH
ITA 1474/AHD/2017[2009-10]Status: Disposed8/6/2022AY 2009-10
ENVIRO TECHNOLOGY LTD.,ANKLESHWAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, BHARUCH CIRCLE-2, BHARUCH
ITA 1473/AHD/2017[2008-09]Status: Disposed8/6/2022AY 2008-09
ENVIRO TECHNOLOGY LTD.,ANKLESHWAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, BHARUCH CIRCLE-2, BHARUCH
ITA 1471/AHD/2017[2013-14]Status: Disposed8/6/2022AY 2013-14
ENVIRO TECHNOLOGY LTD.,ANKLESHWAR vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, BHARUCH CIRCLE, BHARUCH
ITA 1845/AHD/2016[2012-13]Status: Disposed8/6/2022AY 2012-13
ENVIRO TECHNOLOGY LTD.,ANKLESHWAR vs ASSTT. COMMISSIONER OF INCOME TAX., BHARUCH
ITA 498/AHD/2015[2011-12]Status: Disposed8/6/2022AY 2011-12
ENVIRO TECHNOLOGY LTD.,ANKLESHWAR vs ASSTT. COMMISSIONER OF INCOME TAX, BHARUCH
ITA 497/AHD/2015[2010-11]Status: Disposed8/6/2022AY 2010-11
BASE INDUSTRIES LTD.,U.T. OF DADRA & NAGAR HAVELI vs INCOME TAX OFFICER, VAPI WARD-1, VAPI
ITA 3424/AHD/2015[2011-12]Status: Disposed8/6/2022AY 2011-12
ENVIRO TECHNOLOGY LIMITED,ANKLESHWAR vs THE ACIT.,BHARUCH CIRCLE, BHARUCH
ITA 2019/AHD/2014[2009-10]Status: Disposed8/6/2022AY 2009-10
ENVIRO TECHNOLOGY LIMITED,ANKLESHWAR vs THE ACIT.,BHARUCH CIRCLE, BHARUCH
ITA 2018/AHD/2014[2008-09]Status: Disposed8/6/2022AY 2008-09
GIRISHCHANDRA KESHAV BHATT,SURAT vs DY. COMMISSIONER OF INCOME TAX, CPC, BENGALURU
ITA 232/SRT/2021[2017-18]Status: Disposed6/6/2022AY 2017-18
GIRISHCHNDRA K. BHATT,SURAT vs ASSESSING OFFICER, CIR.3(1) NEW CIR.1(3), SURAT
ITA 154/SRT/2021[2016-17]Status: Disposed6/6/2022AY 2016-17
SHRI ASHUTOSH CHANDRAKANT PATEL,U.T. OF DADRA & NAGAR HAVELI vs THE ACIT.,VAPI CIRCLE, VAPI
ITA 3502/AHD/2014[2007-08]Status: Disposed6/6/2022AY 2007-08
SHREE M.D. INDUSTRIES (NOW KNOWN AS M/S. PARAMESHWAR WEAVES),SURAT vs THE INCOME TAX OFFICER, OSD-4, RANGE-2, SURAT
ITA 1394/AHD/2016[2003-04]Status: Disposed3/6/2022AY 2003-04
THE ITO, WARD-1(2)(3), SURAT vs SHRI MANOJKUMAR SRINIWAS PACHERIWALA, SURAT
ITA 868/AHD/2015[2005-06]Status: Disposed3/6/2022AY 2005-06
NANAVATI CARS PVT. LTD.,SURAT vs PR. CIT-1, SURAT
ITA 195/SRT/2020[2015-16]Status: Heard2/6/2022AY 2015-16
