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ITAT Surat Bench
5,224 judgments
MUKESH A. PATEL,VAPI vs THE INCOME TAX OFFICER, WARD-6, VAPI
ITA 706/SRT/2018[2012-13]Status: Disposed27/6/2022AY 2012-13
ACIT,CIRCLE-2, BHARUCH vs SHRI MOHMEDSADIK A SHAIKH, ANKALESHWAR
ITA 682/SRT/2018[2014-15]Status: Disposed27/6/2022AY 2014-15
RAJVI CORPORATION,SURAT vs DCIT, CIRLCE-3(2), SURAT
ITA 12/SRT/2020[2013-14]Status: Disposed24/6/2022AY 2013-14
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, SURAT vs SMT. FALGUNI SANDIPKUMAR NAIK, SURAT
ITA 659/SRT/2018[2014-15]Status: Disposed24/6/2022AY 2014-15
M/S. PARVATI FABRICS LTD.,SURAT vs THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), SURAT
ITA 1564/AHD/2016[2012-13]Status: Disposed24/6/2022AY 2012-13
THE BHARUCH DIST.CENTRAL CO.OP.BANK LTD.,BHARUCH vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, BHARUCH
ITA 641/SRT/2018[2014-15]Status: Disposed23/6/2022AY 2014-15
THE BHARUCH DIST.CENTRAL CO.OP.BANK LTD.,BHARUCH vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, BHARUCH
ITA 362/SRT/2018[2012-13]Status: Disposed23/6/2022AY 2012-13
DCIT, CIRCLE-1(1) (1), SURAT vs ANUSHREE SAREES PVT. LTD., SURAT
ITA 1682/AHD/2017[2013-14]Status: Disposed23/6/2022AY 2013-14
DCIT, CIRCLE-1(1) (1), SURAT vs ANUSHREE SAREES PVT. LTD., SURAT
ITA 1680/AHD/2017[2011-12]Status: Disposed23/6/2022AY 2011-12
BHARUCH DISTRICT CENTRAL CO.-OP. BANK LTD.,BHARUCH vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, BHAURCH RANGE, BHARUCH
ITA 1544/AHD/2016[2011-12]Status: Disposed23/6/2022AY 2011-12
BHARUCH DISTRICT CENTRAL CO.-OP. BANK LTD.,BHARUCH vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, BHAURCH RANGE, BHARUCH
ITA 1543/AHD/2016[2010-11]Status: Disposed23/6/2022AY 2010-11
BHARUCH DISTRICT CENTRAL CO.-OP. BANK LTD.,BHARUCH vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, BHAURCH RANGE, BHARUCH
ITA 1542/AHD/2016[2009-10]Status: Disposed23/6/2022AY 2009-10
THE ACIT, CIRCLE-1, BHARUCH vs BHARUCH DISTRICT CENTRAL CO. OP. BANK LTD., BHARUCH
ITA 1531/AHD/2016[2011-12]Status: Disposed23/6/2022AY 2011-12
THE ACIT, CIRCLE-1, BHARUCH vs BHARUCH DISTRICT CENTRAL CO. OP. BANK LTD., BHARUCH
ITA 1530/AHD/2016[2010-11]Status: Disposed23/6/2022AY 2010-11
THE ACIT, CIRCLE-1, BHARUCH vs BHARUCH DISTRICT CENTRAL CO. OP. BANK LTD., BHARUCH
ITA 1529/AHD/2016[2009-10]Status: Disposed23/6/2022AY 2009-10
DY. C.I.T.CIR., 1(1)(1), SURAT vs M/S ANUSHREE SAREES PVT.LTD., SURAT
ITA 61/SRT/2019[2012-13]Status: Disposed22/6/2022AY 2012-13
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIR.,-3, SURAT vs SHRI PANNALAL MAHENDRA KOTHARI, SURAT
ITA 46/SRT/2021[2016-17]Status: Disposed20/6/2022AY 2016-17
M/S SOUL CLOTHING PVT. LTD.,SURAT vs DY. COMMISSIONER OF INCOME TAX, CPC, BANGALURU
ITA 130/SRT/2021[2018-19]Status: Disposed20/6/2022AY 2018-19
PRAFULCHABNDRA BHAICHANDBHAI PATEL,SURAT vs INCOME TAX OFFICER, WD.2(3)(3), SURAT
ITA 104/SRT/2021[2013-14]Status: Disposed20/6/2022AY 2013-14
ITO, WARD-8, VAPI, VAPI vs SHRI SAJIT JEENDRANATH BISWAS, VALSAD
ITA 137/SRT/2020[2011-12]Status: Disposed20/6/2022AY 2011-12