← All Benches
ITAT Surat Bench
5,224 judgments
KESHRI EXPORTS,SURAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(3), SURAT
ITA 754/SRT/2018[2014-15]Status: Disposed28/6/2022AY 2014-15
M/S. KESARI EXPORTS,SURAT vs DCIT,CIRCLE-3(3), SURAT
ITA 753/SRT/2018[2010-11]Status: Disposed28/6/2022AY 2010-11
THE DCIT, CIRCLE-3(3), SURAT vs M/S. KESHRI EXPORTS, SURAT
ITA 920/AHD/2017[2013-14]Status: Disposed28/6/2022AY 2013-14
THE DCIT, CIRCLE-3(3), SURAT vs M/S. KESHRI EXPORTS, SURAT
ITA 919/AHD/2017[2012-13]Status: Disposed28/6/2022AY 2012-13
THE DCIT, CIRCLE-3(3), SURAT vs M/S. KESHRI EXPORTS, SURAT
ITA 918/AHD/2017[2009-10]Status: Disposed28/6/2022AY 2009-10
THE DCIT, CIRCLE-3(3), SURAT vs M/S. KESHRI EXPORTS, SURAT
ITA 917/AHD/2017[2008-09]Status: Disposed28/6/2022AY 2008-09
THE DCIT, CIRCLE-3(3), SURAT vs M/S. KESHRI EXPORTS, SURAT
ITA 916/AHD/2017[2007-08]Status: Disposed28/6/2022AY 2007-08
KESHRI EXPORTS,SURAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(3), SURAT
ITA 893/AHD/2017[2013-14]Status: Disposed28/6/2022AY 2013-14
KESHRI EXPORTS,SURAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(3), SURAT
ITA 892/AHD/2017[2012-13]Status: Disposed28/6/2022AY 2012-13
KESHRI EXPORTS,SURAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(3), SURAT
ITA 891/AHD/2017[2009-10]Status: Disposed28/6/2022AY 2009-10
KESHRI EXPORTS,SURAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(3), SURAT
ITA 890/AHD/2017[2008-09]Status: Disposed28/6/2022AY 2008-09
KESHRI EXPORTS,SURAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(3), SURAT
ITA 889/AHD/2017[2007-08]Status: Disposed28/6/2022AY 2007-08
THE SURAT DISTRICT CO. OP. BANK LTD.,SURAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(2), SURAT
ITA 21/AHD/2017[2012-13]Status: Disposed28/6/2022AY 2012-13
MOHAMMADHUSSAIN SHAIKH,BHARUCH vs INCOME TAX OFFICER INTERNATIONAL TAXATION, SURAT
ITA 141/SRT/2017[2013-14]Status: Disposed28/6/2022AY 2013-14
MEHRUNISHA M SHAIKH,BHARUCH vs INCOME TAX OFFICER INTERNATIONAL TAXATION, SURAT
ITA 140/SRT/2017[2013-14]Status: Disposed28/6/2022AY 2013-14
SAMEER ENTERPRISES,VAPI vs INCOME TAX OFFICER, WARD-7, VAPI
ITA 196/SRT/2021[2018-09]Status: Disposed27/6/2022AY 2018-09
ABRAMA SEVA SAHAKARI MANDLI LIMITED,NA
ITA 178/SRT/2021[2015-16]Status: Disposed27/6/2022AY 2015-16
SHRI DHARMENDRA HIRUBHAI PATEL,SURAT vs DY. COMMISSIONER OF INCOME TAX, CPC, BANGLURU, SURAT
ITA 140/SRT/2021[2019-20]Status: Disposed27/6/2022AY 2019-20
LILADEVI DOKANIA,SURAT vs INCOME TAX OFFICER, WD.1(2)(3), SURAT
ITA 126/SRT/2021[2019-20]Status: Disposed27/6/2022AY 2019-20
M/S. KANAMIA AQUA FROZEN PVT. LTD.,NA
ITA 75/SRT/2018[2014-15]Status: Disposed27/6/2022AY 2014-15
