← All Benches
ITAT Surat Bench
5,225 judgments
SHRI JIGNESHBHAI KISHORBHAI BHAJIYAWALA ( HUF),SURAT vs THE INCOME TAX OFFICER, WARD-2(1), SURAT
ITA 2543/AHD/2015[2011-12]Status: Disposed4/7/2022AY 2011-12
MEENAXI GEMS PVT LTD,MUMBAI vs ITO, WARD-1(1)(4), SURAT, SURAT
ITA 13/SRT/2021[2007-08]Status: Heard1/7/2022AY 2007-08
ITO, WARD-1, BARDOLI, BARDOLI vs SHREE MAHUVA PRADESH SAHAKARI KHAND UDYOG MANDLI LTD, BARDOLLI
ITA 237/SRT/2020[2008-09]Status: Heard1/7/2022AY 2008-09
SARITA SABHAJEET YADAV,SILVASSA vs COMMISSIONER OF INCOME TAX(APPEAL), NATIONAL FACELESS CENTRE
ITA 217/SRT/2021[2018-19]Status: Disposed30/6/2022AY 2018-19
KAMLABEN THAKORBHAI PATEL,NA
ITA 20/SRT/2021[2017-18]Status: Disposed30/6/2022AY 2017-18
NAZAR IMPEX PVT. LTD.,SURAT vs INCOME TAX OFFICER, WD. 1(1)(3), SURAT
ITA 133/SRT/2021[2014-15]Status: Disposed30/6/2022AY 2014-15
NAZAR IMPEX PVT. LTD.,SURAT vs INCOME TAX OFFICER, WD. 1(1)(3), SURAT
ITA 132/SRT/2021[2007-08]Status: Disposed30/6/2022AY 2007-08
DCIT, CIRCLE-2(1)(2), SURAT vs M/S. SHREE DURGA SYNTEX PVT. LTD, SURAT
ITA 57/SRT/2020[2011-12]Status: Disposed30/6/2022AY 2011-12
SHREE DURGA SYNTEX PRIVATE LIMITED,SURAT vs ACIT, CIRCLE-4, SURAT
ITA 29/SRT/2020[2011-12]Status: Disposed30/6/2022AY 2011-12
ACIT, VAPI CIRCLE, VAPI vs SHRI FATEHSINH MOHANSINH CHAUHAN, SILVASSA
ITA 198/SRT/2020[2010-11]Status: Disposed30/6/2022AY 2010-11
ACIT, CIRCLE-3(3), SURAT vs M/S. D P VEKARIYA, SURAT
ITA 172/SRT/2020[2009-10]Status: Disposed30/6/2022AY 2009-10
SHABBIRBHAI SALEHBHAI BADRI,SURAT vs DCIT, CIRCLE-3(2), SURAT
ITA 102/SRT/2020[2016-17]Status: Disposed30/6/2022AY 2016-17
DCIT, CIRCLE-2(1)(2), SURAT vs M/S. SHREE DURGA SYNTEX PVT. LTD, SURAT
ITA 58/SRT/2020[2013-14]Status: Disposed29/6/2022AY 2013-14
SHREE DURGA SYNTEX PRIVATE LIMITED,SURAT vs DCIT, CIRCLE-2(1)(2), SURAT
ITA 30/SRT/2020[2013-14]Status: Disposed29/6/2022AY 2013-14
CHINTAN ENTERPRISE,SURAT vs ITO, WARD 3(2)(2), SURAT
ITA 179/SRT/2021[2014-15]Status: Disposed28/6/2022AY 2014-15
ACIT, CIRCLE-3(2), SURAT vs HITESH LALJIBHAI PATEL, SURAT
ITA 573/SRT/2019[2010-11]Status: Disposed28/6/2022AY 2010-11
INCOME TAX OFFICER, WARD-3, NA vs ARI, NAVSARI
ITA 4/SRT/2019[2014-15]Status: Disposed28/6/2022AY 2014-15
THE ASSTT. CIT., CIRCLE - 2(2), SURAT vs THE SURAT DISTRICT CO. OPERATIVE BANK LTD., SURAT
ITA 119/SRT/2019[2014-15]Status: Disposed28/6/2022AY 2014-15
THE ASSTT. CIT., CIRCLE - 2(2), SURAT vs THE SURAT DISTRICT CO. OPERATIVE BANK LTD., SURAT
ITA 118/SRT/2019[2013-14]Status: Disposed28/6/2022AY 2013-14
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(3), SURAT vs KESHRI EXPORTS, SURAT
ITA 762/SRT/2018[2014-15]Status: Disposed28/6/2022AY 2014-15