← All Benches
ITAT Surat Bench
5,225 judgments
M/S. JAY KESAR BHAVANI DEVELOPERS PVT. LTD.,SURAT vs THE INCOME TAX OFFICER, WARD-1(1)(3), SURAT
ITA 2104/AHD/2016[2012-13]Status: Disposed13/7/2022AY 2012-13
M/S. JAY KESAR BHAVANI DEVELOPERS PVT. LTD.,SURAT vs THE INCOME TAX OFFICER, WARD-1(1)(3), SURAT
ITA 2103/AHD/2016[2011-12]Status: Disposed13/7/2022AY 2011-12
M/S. JAY KESAR BHAVANI DEVELOPERS PVT. LTD.,SURAT vs THE INCOME TAX OFFICER, WARD-1(1)(3), SURAT
ITA 2102/AHD/2016[2010-11]Status: Disposed13/7/2022AY 2010-11
SURESH RAMANBHAI NAIK L/H OF RAMANBHAI PARBHUBHAI DESAI,SURAT vs INCOME TAX OFFICER, WARD 1(3)(4), SURAT
ITA 199/SRT/2021[2011-12]Status: Disposed12/7/2022AY 2011-12
INCOME TAX OFFICER WARD 3(3)(1), SURAT vs M/S.BALAR NAVADIY MFG.CO., SURAT
ITA 349/SRT/2017[2011-12]Status: Disposed12/7/2022AY 2011-12
RAJESHBHAI POPATBHAI GABANI,SURAT vs ITO, WARD-3(2)(3), SURT
ITA 53/SRT/2020[2011-12]Status: Disposed11/7/2022AY 2011-12
RAJESHBHAI POPATBHAI GABANI,SURAT vs ITO, WARD-3(2)(3), SURT
ITA 52/SRT/2020[2010-11]Status: Disposed11/7/2022AY 2010-11
RAJESHBHAI POPATBHAI GABANI,SURAT vs ITO, WARD-3(2)(3), SURT
ITA 51/SRT/2020[2009-10]Status: Disposed11/7/2022AY 2009-10
SHRI KISHORBHAI KALUBHAI GOLAVIYA,SURAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT
ITA 414/SRT/2019[2013-14]Status: Disposed11/7/2022AY 2013-14
DHANLAXMI PIGMENTS PVT.LTD.,BHARUCH vs ACIT-, CIRCLE,-2, BHARUCH
ITA 235/SRT/2019[2012-13]Status: Disposed8/7/2022AY 2012-13
SAGAR ENTERPRISE,SURAT vs ACIT, CIRCLE-3(2), SURAT
ITA 188/SRT/2021[2012-13]Status: Disposed7/7/2022AY 2012-13
VIRENDRA MANAKCHAND BEGANI (HUF),SURAT vs ITO, WARD-1(3)(4), SURAT
ITA 87/SRT/2020[2015-16]Status: Disposed7/7/2022AY 2015-16
THE ITO, WARD-1(1)(3), SURAT vs M/S. JAY KESAR BHAVANI DEVELOPERS PVT. LTD., SURAT
ITA 1158/AHD/2017[2008-09]Status: Disposed7/7/2022AY 2008-09
RAMILABEN KALUBHAI KAKADIA,SURAT vs ITO, WARD-3(2)(3), SURAT
ITA 216/SRT/2020[2013-14]Status: Disposed6/7/2022AY 2013-14
SMT. DIPIKABEN RAKESHBHAI SOPARIWALA,SURAT vs INCOME TAX OFFICER, WARD-1(2)(1), SURAT
ITA 541/SRT/2018[2012-13]Status: Disposed6/7/2022AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, CIR.2(1)(1), SURAT vs THE SURAT DISTRICT CO-OP. BANK LTD., SURAT
ITA 131/SRT/2021[2017-18]Status: Heard4/7/2022AY 2017-18
SANJAY VIMAL JAIN,SURAT vs ITO, WARD 2(3)(8), SURAT
ITA 327/SRT/2019[2013-14]Status: Heard4/7/2022AY 2013-14
SHRI VILAS KISHORBHAI BHAJIYAWALA (HUF).,SURAT vs THE INCOME TAX OFFICER, WARD-2(1), SURAT
ITA 2644/AHD/2015[2011-12]Status: Disposed4/7/2022AY 2011-12
SMT. VARSHABEN JIGNESHBHAI BHAJIYAWALA,SURAT vs THE INCOME TAX OFFICER, WARD-2(1), SURAT
ITA 2545/AHD/2015[2011-12]Status: Disposed4/7/2022AY 2011-12
SMT. JASMINE VILASBHAI BHAJIYAWALA,SURAT vs THE INCOME TAX OFFICER, WARD-2(1), SURAT
ITA 2544/AHD/2015[2011-12]Status: Disposed4/7/2022AY 2011-12
