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ITAT Surat Bench
5,225 judgments
THE INCOME TAX OFFICER, WARD-3(3)(1), SURAT vs SHRI GYANCHAND SUGAMCHAND JAIN, SURAT
ITA 1521/AHD/2017[2007-08]Status: Disposed18/7/2022AY 2007-08
THE INCOME TAX OFFICER, WARD-3(3)(1), SURAT vs SHRI ANIL GHANSHYAMBHAI KUMAWAT, SURAT
ITA 1520/AHD/2017[2008-09]Status: Disposed18/7/2022AY 2008-09
THE INCOME TAX OFFICER, WARD-3(3)(1), SURAT vs SHRI ANIL GHANSHYAMBHAI KUMAWAT, SURAT
ITA 1519/AHD/2017[2007-08]Status: Disposed18/7/2022AY 2007-08
THE INCOME TAX OFFICER, WARD-3(3)(5), SURAT vs SHRI VIRENDRA KUMAR LODHA, SURAT
ITA 1498/AHD/2017[2007-08]Status: Disposed18/7/2022AY 2007-08
SHRI NARESH R. PAREEK,SURAT vs THE INCOME TAX OFFICER, WARD-3(3)(3), SURAT
ITA 1392/AHD/2017[2007-08]Status: Disposed18/7/2022AY 2007-08
SHRI SHARAD Y. JAIN,SURAT vs THE INCOME TAX OFFICER, WARD-3(3)(4), SURAT
ITA 1390/AHD/2017[2007-08]Status: Disposed18/7/2022AY 2007-08
SHRI GYANCHAND & JAIN,SURAT vs THE INCOME TAX OFFICER, WARD-3(3)(1), SURAT
ITA 1387/AHD/2017[2007-08]Status: Disposed18/7/2022AY 2007-08
SHRI ANIL G. KUMAWAT,SURAT vs THE INCOME TAX OFFICER, WARD-3(3)(1), SURAT
ITA 1384/AHD/2017[2008-09]Status: Disposed18/7/2022AY 2008-09
SHRI ANIL G. KUMAWAT,SURAT vs THE INCOME TAX OFFICER, WARD-3(3)(1), SURAT
ITA 1383/AHD/2017[2007-08]Status: Disposed18/7/2022AY 2007-08
SHRI VIRENDRA KUMAR LODHA,SURAT vs THE INCOME TAX OFFICER, WARD-3(3)(5), SURAT
ITA 1380/AHD/2017[2007-08]Status: Disposed18/7/2022AY 2007-08
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIR.-2, SURAT vs SHRI RAMESHBHAI RAGHAVBHAI BHADANI, SURAT
ITA 45/SRT/2021[2014-15]Status: Disposed15/7/2022AY 2014-15
INCOME TAX OFFICER, WARD-3(1)(1), SURAT vs JAYSINH GULABSINH BODANA, SURAT
ITA 410/SRT/2019[2015-16]Status: Disposed15/7/2022AY 2015-16
BHUPATBHAI K. VAVDIYA,SURAT vs ITO WARD 3(3)(1), SURAT
ITA 255/SRT/2019[2013-14]Status: Disposed15/7/2022AY 2013-14
RANJITLAL CHHAGANLAL SHAH,NA
ITA 480/SRT/2018[2012-13]Status: Disposed15/7/2022AY 2012-13
SHRI CHETANBHAI RAMJIBHAI AVIAIYA,SURAT vs INCOME TAX OFFICER, WARD -3(2)(2), SURAT
ITA 364/SRT/2017[2014-15]Status: Disposed15/7/2022AY 2014-15
DCIT, CIRCLE-1(1)(1), SURAT vs DIVA DIAMONDS PVT. LTD, SURAT
ITA 128/SRT/2020[2014-15]Status: Disposed14/7/2022AY 2014-15
DIVA DIAMONDS PVT. LTD,SURAT vs PR. COMMISSIONER OF INCOME TAX, SURAT
ITA 313/SRT/2019[2014-15]Status: Disposed14/7/2022AY 2014-15
BALWANT POORANMAL TAYAL,VAPI vs ITO, VAPI WARD - 1, VAPI, VAPI
ITA 181/SRT/2021[2017-18]Status: Disposed13/7/2022AY 2017-18
DCIT, CIRCLE-1(3), SURAT vs BALVANTBHAI DULLABHBHAI PATEL, SURAT
ITA 130/SRT/2020[2013-14]Status: Heard13/7/2022AY 2013-14
MAHESH TULSIDAS PATEL,SURAT vs ITO, WARD-3(2)(5), SURAT
ITA 570/SRT/2019[2011-12]Status: Disposed13/7/2022AY 2011-12
