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ITAT Surat Bench

5,225 judgments

MUKESH BABULAL PARLECHA,SURAT vs ITO, WARD-2(3)(8), SURAT

ITA 225/SRT/2019[2013-14]Status: Disposed25/7/2022AY 2013-14

SHRI AIYUBKHAN Y. PATHAN,SURAT vs PR. CIT-3, SURAT

ITA 253/SRT/2018[2012-13]Status: Disposed25/7/2022AY 2012-13

SHRI MANISH KUMAR DINKARBHAIPATEL,VALSAD vs INCOME TAX OFFICER WARD-5, VALSAD

ITA 98/SRT/2017[2008-09]Status: Disposed25/7/2022AY 2008-09

THE DY.CIT.,CIRCLE-1(1)(2), SURAT vs GUJARAT JHM HOTELS LTD., SURAT

ITA 27/SRT/2017[2010-11]Status: Disposed25/7/2022AY 2010-11

SHREE SAINATH SARVAJANIK SEWA MANDAL TRUST,UNA vs ITO, EXEMPTION WARD, SURAT, SURAT

ITA 204/SRT/2021[2016-17]Status: Disposed22/7/2022AY 2016-17

PREMJIBHAI AVCHARBHAI DALSANIA,NA

ITA 70/SRT/2020[2009-10]Status: Disposed22/7/2022AY 2009-10

PRAVINBHAI KESHAVBHAI PATEL,SURAT vs ITO, WARD-1(3)(8)`, SURAT

ITA 109/SRT/2020[2015-16]Status: Disposed21/7/2022AY 2015-16

SHRI PARESHBHAI RAMESHBHAI PRAJAPATI,SURAT vs THE INCOME TAX WARD- 1,BARDOLI, SURAT

ITA 3016/AHD/2015[2009-10]Status: Disposed21/7/2022AY 2009-10

RADHESHYAM UPADHYAY,SURAT vs ITO WARD, 1 (2) (6), SURAT

ITA 144/SRT/2021[2019-20]Status: Disposed20/7/2022AY 2019-20

RADHESHYAM UPADHYAY,SURAT vs ITO WARD, 1 (2) (6), SURAT

ITA 143/SRT/2021[2018-19]Status: Disposed20/7/2022AY 2018-19

BHUVANESHSING L. DALAWAT,SURAT vs ITO WARD.1(2) (1), SURAT

ITA 142/SRT/2021[2019-20]Status: Disposed20/7/2022AY 2019-20

BHUVANESHSINGH L. DALAWAT,SURAT vs INCOME TAX OFFICER, WD. 1(2)(1), SURAT

ITA 138/SRT/2021[2018-19]Status: Disposed20/7/2022AY 2018-19

JAMEAH HUSAINIYAH EDUCATION AND MEDICAL TRUST,SURAT vs THE CIT (EXEMPTION), AHMEDABAD

ITA 446/AHD/2019[N.A]Status: Disposed20/7/2022

SHRI SEJALBHAI G. PATEL,SURAT vs THE INCOME TAX OFFICER, SURAT

ITA 971/AHD/2016[2012-13]Status: Disposed20/7/2022AY 2012-13

SHREE MADHI SURAG STAFF CO-OP. CREDIT SOCIETY LTD.,SURAT vs DY. COMMISSIONER OF INCOME TAX, CPC, BENGALURU

ITA 220/SRT/2021[2017-18]Status: Heard19/7/2022AY 2017-18

BHUPENDRA MAGANLAL NAIK,NA

ITA 198/SRT/2021[2015-16]Status: Disposed19/7/2022AY 2015-16

PANNALAL HIRALAL BACHKANIWALA (HUF),SURAT vs ITO, WARD-3(2)(2)Q, SURAT

ITA 101/SRT/2020[2014-15]Status: Disposed19/7/2022AY 2014-15

SHAHENSHAHHUSSAIN MOINUDDIN KHAN, INDIVIDUAL,SURAT vs DCIT, CIRCLE-1(1)(1)(1), SURAT

ITA 361/SRT/2019[2014-15]Status: Disposed19/7/2022AY 2014-15

JAGDISHCHANDRA N. NAIK,NA

ITA 543/SRT/2018[2014-15]Status: Disposed19/7/2022AY 2014-15

SHRI ASHOK B PANCHANI,SURAT vs INCOME TAX OFFICER WARD 3(3)(1), SURAT

ITA 142/SRT/2017[2012-13]Status: Disposed19/7/2022AY 2012-13