← All Benches
ITAT Surat Bench
5,225 judgments
KERMAN MONOCHER BUHARIWALA,NA
ITA 65/SRT/2020[2014-15 QUARTER 1]Status: Disposed5/8/2022
RANJITBHAI AMBUBHAI PATEL,BILIMORA vs ACIT, CPC TDS, BANGLORE
ITA 64/SRT/2020[2015-16 QUARTER 4]Status: Disposed5/8/2022
RANJITBHAI AMBUBHAI PATEL,BILIMORA vs ACIT, CPC TDS, BANGLORE
ITA 63/SRT/2020[215-16 QUARTER 3]Status: Disposed5/8/2022
RANJITBHAI AMBUBHAI PATEL,BILIMORA vs ACIT, CPC TDS, BANGLORE
ITA 62/SRT/2020[2015-16 QUARTER 2]Status: Disposed5/8/2022
RANJITBHAI AMBUBHAI PATEL,BILIMORA vs ACIT, CPC TDS, BANGLORE
ITA 61/SRT/2020[2015-16 QUARTER 1]Status: Disposed5/8/2022
KERMAN MINOCHER BUHARIWALA,NA
ITA 40/SRT/2020[QUARTER-IV 2013-14]Status: Disposed5/8/2022
KERMAN MINOCHER BUHARIWALA,NA
ITA 39/SRT/2020[QUARTER-III 2013-14]Status: Disposed5/8/2022
KERMAN MINOCHER BUHARIWALA,NA
ITA 38/SRT/2020[QUARTER-II 2013-14]Status: Disposed5/8/2022
BAKIR PACHORIWALA,VALSAD vs ITO, WARD-1, VALSAD
ITA 280/SRT/2019[2015-16]Status: Disposed4/8/2022AY 2015-16
THE DY.CIT,CENTRAL CIRCLE-3, SURAT vs SHRI DHARMESH PADAMSHIBHAI PATEL, SURAT
ITA 18/SRT/2017[2014-15]Status: Disposed4/8/2022AY 2014-15
DESAI INFRASTRUCTURE PVT. LTD.,NA
ITA 506/SRT/2018[2013-14]Status: Heard1/8/2022AY 2013-14
DESAI INFRASTRUCTURE PVT. LTD.,NA
ITA 505/SRT/2018[2013-14]Status: Heard1/8/2022AY 2013-14
KAMLESH SINGH,SURAT vs INCOME TAX OFFICER, WARD- 2(2)(2), SURAT
ITA 231/SRT/2021[2011-12]Status: Disposed29/7/2022AY 2011-12
KAMLESH SINGH,SURAT vs INCOME TAX OFFICER, WARD- 2(2)(2), SURAT
ITA 230/SRT/2021[2011-12]Status: Disposed29/7/2022AY 2011-12
KAMLESH SINGH,SURAT vs INCOME TAX OFFICER, WARD- 2(2)(2), SURAT
ITA 229/SRT/2021[2011-12]Status: Disposed29/7/2022AY 2011-12
KAMLESH SINGH,SURAT vs INCOME TAX OFFICER, WARD- 2(2)(2), SURAT
ITA 228/SRT/2021[2011-12]Status: Disposed29/7/2022AY 2011-12
KAMLESH SINGH,SURAT vs INCOME TAX OFFICER, WARD- 2(2)(2), SURAT
ITA 227/SRT/2021[2011-12]Status: Disposed29/7/2022AY 2011-12
ACIT, CC-3, SURAT vs SHRI NARESH NEMCHAND SHAH, SURAT
ITA 197/SRT/2020[2012-13]Status: Disposed29/7/2022AY 2012-13
ITO, WARD-3(2)(2), SURAT vs SHRI PRAVINBHAI MANUBHAI PATEL, SURAT
ITA 171/SRT/2020[2010-11]Status: Disposed29/7/2022AY 2010-11
NAKODA SYNTEX PVT. LTD,SURAT vs INCOME TAX OFFICER, WARD-1(1)(4), SURAT
ITA 582/SRT/2019[2012-13]Status: Disposed29/7/2022AY 2012-13