← All Benches
ITAT Surat Bench
5,225 judgments
VIPULBHAI LABHUBHAI SUTARIYA,SURAT vs ITO, WARD-2(3)(4), SURAT
ITA 41/SRT/2020[2011-12]Status: Disposed23/8/2022AY 2011-12
MAHOTSAV CREATION PVT. LTD.,SURAT vs PR. COMMISSION OF INCOME TAX, -1, SURAT
ITA 50/SRT/2021[2011-12]Status: Disposed22/8/2022AY 2011-12
MAHOTSAV CREATION PVT. LTD.,SURAT vs PR. COMMISSION OF INCOME TAX, -1, SURAT
ITA 49/SRT/2021[2010-11]Status: Disposed22/8/2022AY 2010-11
DIVYA FASHIONS PVT. LTD,SURAT vs THE CIT(A) NFAC,DELHI, SURAT
ITA 155/SRT/2021[2017-18]Status: Disposed22/8/2022AY 2017-18
A.R. AND CO.,SURAT vs PR. COMMISSIONER OF INCOME TAX-1, SURAT
ITA 127/SRT/2021[2016-17]Status: Disposed22/8/2022AY 2016-17
ITO, WARD-7, VAPI vs M/S. PARASMANI TUBES PVT. LTD, VALSAD
ITA 230/SRT/2020[A.Y- 2014-15]Status: Disposed22/8/2022
MANJULABEN KIRITBHAI PATEL,SURAT vs ITO WARD - 2(2)(3), SURAT
ITA 201/SRT/2020[2008-09]Status: Disposed22/8/2022AY 2008-09
KIRANBEN YOGESHBHAI PATEL,SURAT vs ITO WARD-2 (2)(2), SURAT
ITA 200/SRT/2020[2008-09]Status: Disposed22/8/2022AY 2008-09
DCIT, CIRCLE-2(3), SURAT vs VIDYABHARTI CO.OP CREDIT SOCIETY LTD., SURAT
ITA 123/SRT/2020[2015-16]Status: Disposed22/8/2022AY 2015-16
ITO, WARD-2(3)(7), SURAT vs DINESH T GUPTA, SURAT
ITA 461/SRT/2019[2013-14]Status: Disposed22/8/2022AY 2013-14
DINESH T GUPTA,SURAT vs ITO, WARD-2(3)(7), SURAT
ITA 441/SRT/2019[2013-14]Status: Disposed22/8/2022AY 2013-14
DINESH T GUPTA,SURAT vs ITO, WARD-2(3)(7), SURAT
ITA 440/SRT/2019[2008-09]Status: Disposed22/8/2022AY 2008-09
THE DCIT, CIRCLE-1, BHARUCH vs M/S. GUJARAT NARMADA VALLEY FERTILIZERS & CHEMICALS LTD., BHARUCH
ITA 432/SRT/2018[2012-13]Status: Disposed22/8/2022AY 2012-13
THE DCIT, CIRCLE-1, BHARUCH vs M/S. GUJARAT NARMADA VALLEY FERTILIZERS & CHEMICALS LTD., BHARUCH
ITA 431/SRT/2018[2007-08]Status: Disposed22/8/2022AY 2007-08
HARSHADRAY MANIBHAI VASHI,NA
ITA 390/SRT/2017[2012-13]Status: Disposed22/8/2022AY 2012-13
THE DCIT, CIRCLE-2(1)(1), SURAT vs M/S. TRANSIT GEO SYSTEMS INTEGRATORS PVT. LTD., SURAT
ITA 3330/AHD/2016[2012-13]Status: Disposed22/8/2022AY 2012-13
SITARAM PRINTS PVT. LTD.,SURAT vs DY. COMMISSIONER OF INCOME TAX, C CIRCLE-2ENTRAL CIR.,2, SURAT
ITA 157/SRT/2021[2015-16]Status: Disposed17/8/2022AY 2015-16
RAJNIKANT SURAJRAM BACHKANIWALA,VESU vs ACIIT (OSD), WARD-2(1)(3), SURAT
ITA 88/SRT/2020[2015-16]Status: Disposed17/8/2022AY 2015-16
SANJAY S JAIN,SURAT vs ACIT, CIRCLE-5, SURAT
ITA 90/SRT/2020[2008-09]Status: Disposed5/8/2022AY 2008-09
KERMAN MONOCHER BUHARIWALA,NA
ITA 66/SRT/2020[2014-15 QUARTER 2]Status: Disposed5/8/2022
