← All Benches
ITAT Surat Bench
5,213 judgments
RACHIT PRAMOD PODDAR,SURAT vs ITO, WARD 3(2)(6), SURAT
ITA 564/SRT/2025[2019-20]Status: Disposed7/8/2026AY 2019-20
DHANANJAY SHASHIKANT VAKHARIA,SURAT vs ITO, WARD 1(2)(6), SURAT
ITA 1389/SRT/2025[2015-16]Status: Disposed7/8/2026AY 2015-16
MILAN MAHESHBHAI MORADIYA,SURAT vs ITO, WARD-3(3)(1), SURAT
ITA 1380/SRT/2025[2023-24]Status: Disposed7/8/2026AY 2023-24
NALIN GANPATBHAI PATEL,SURAT vs ITO, WARD 1(3)(8), SURAT
ITA 749/SRT/2025[2017-18]Status: Disposed6/8/2026AY 2017-18
INCOME TAX OFFICER, WARD-2(3)(6), SURAT, SURAT vs GHEVARCHAND BHANWARLAL PAMECHA, SURAT
ITA 181/SRT/2025[2014]Status: Disposed6/8/2026
INCOME TAX OFFICER, WARD-2(3)(6), SURAT, SURAT vs GHEVARCHAND BHANWARLAL PAMECHA, SURAT
ITA 180/SRT/2025[2013]Status: Disposed6/8/2026
KAMLESH JETHMAL SHAH,DADRA AND NAGAR HAVELI vs ITO, SILVASSA WARD, SILVASSA
ITA 1020/SRT/2025[2009-10]Status: Disposed6/8/2026AY 2009-10
MADHUBEN KANTILAL PATEL,SURAT vs ITO, WARD-2(2)(1), SURAT
ITA 586/SRT/2026[2019-20]Status: Disposed5/8/2026AY 2019-20
MINISHA EXIM PRIVATE LTD,SURAT vs INCOME TAX OFFICER-1(1)(3), SURAT, SURAT
ITA 434/SRT/2025[2017-18]Status: Disposed5/8/2026AY 2017-18
SUD EDUCATION TRUST,SURAT vs ITO, EXEMPTION WARD, SURAT
ITA 403/SRT/2025[2020-21]Status: Disposed5/8/2026AY 2020-21
HARSHIT TRADERS,SURAT vs THE INCOME TAX OFFICER, WARD 3(3)(1) SURAT, SURAT
ITA 1344/SRT/2025[2012-13]Status: Disposed5/8/2026AY 2012-13
TRIBENI WORLDWIDE PRIVATE LIMITED,SURAT vs ITO, WARD 2(2)(1), SURAT
ITA 1114/SRT/2025[2022-23]Status: Disposed5/8/2026AY 2022-23
INCOME TAX OFFICER, DAMAN WARD, DAMAN vs SULOCHNADEVI ANILKUMAR AGRAWAL, DAMAN
ITA 386/SRT/2023[2017-18]Status: Disposed5/8/2026AY 2017-18
BALVANTRAI CHHOTUBHAI DESAI DUNGRI VIBHAG RUPANTAR A V K S M LIMITED,VALSAD vs INCOME TAX OFFICER, WARD - 1, VALSAD, VALSAD
ITA 42/SRT/2026[2015-16]Status: Disposed4/8/2026AY 2015-16
BALVANTRAI CHHOTUBHAI DESAI DUNGRI VIBHAG RUPANTAR A V K S M LIMITED,VALSAD vs INCOME TAX OFFICER, WARD-1, VALSAD, VALSAD
ITA 41/SRT/2026[2011-12]Status: Disposed4/8/2026AY 2011-12
SURTI KSHATRIYA PANCH AND ITS MANDIR,SURAT vs ITO EXEMPTION WARD, SURAT, SURAT
ITA 878/SRT/2026[2026-27]Status: Disposed31/7/2026AY 2026-27
SHRI KHENGAR RAJPUT SEVA TRUST MANDVI,SURAT vs CIT(EXEMPTION), CIRCLE-1(1)(1), AHMEDABAD
ITA 856/SRT/2026[2025-26]Status: Disposed31/7/2026AY 2025-26
SJP CONSTRUCTIONS PVT LTD,SURAT vs ACIT,CIRCLE2(1)(1), SURAT
ITA 205/SRT/2026[2024-25]Status: Heard31/7/2026AY 2024-25
PRADIPSINH NARPATSINH SOLANKI,BHARUCH vs ITO, WARD 2(1), BHARUCH
ITA 251/SRT/2025[2017-18]Status: Disposed31/7/2026AY 2017-18
ABHIJEET NAHAR,SURAT vs ITO WARD 3(2)(6), SURAT, SURAT
ITA 1488/SRT/2025[2018-19]Status: Disposed31/7/2026AY 2018-19
